High Courts09 Aug 2011
Monali Debbarma and Ors. Vs State of Tripura and Ors.
Gauhati High Court · (2012) 1 GLR 734 : (2011) 5 GLT 77
Constitution of India, 1950 — Article 226, 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 528 of 1,245
High Courts09 Aug 2011
Shri Tapan Kumar Chakravarty Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 264
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Aug 2011Dismissed
Nalin Chandra Gogoi Vs State of Assam and Others
Gauhati High Court · (2011) 6 GLR 573
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 14(3), 14(4), 24(2)
High Courts08 Aug 2011
Gouranga Debnaih Vs State of Tripura and Others
Gauhati High Court · (2011) 4 GLT 379
Criminal Procedure Code, 1973 (CrPC) — Section 2, 372, 377, 378, 378(A)Hindu Succession Act, 1956 — Section 15, 16Limitation Act, 1963 — Article 114, 14, 15
High Courts08 Aug 2011Allowed
Sri Puspa Jamatia Vs The State of Tripura
Gauhati High Court · (2011) 4 GLT 669
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 30, 302, 34, 364
High Courts06 Aug 2011Allowed
Md. Muzaffar Ali Vs State of Assam
Gauhati High Court · (2012) 1 GLD 269
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts05 Aug 2011Dismissed
The State of Nagaland Vs Industrial Village
Gauhati High Court · (2011) 08 GAU CK 0046
High Courts05 Aug 2011Dismissed
Hill View Colony, Industrial Village/Colony, Ao Khel Industrial Village and Lengrijan Village Vs Industrial Village Razuphe and Others
Gauhati High Court · (2011) 08 GAU CK 0025
Census Act, 1948 — Section 4(2), 4(4)
High Courts05 Aug 2011
State Bank of India & Ors. Vs Lalhmachhuana
Gauhati High Court · (2012) 1 GLT 451
High Courts05 Aug 2011
Abang Zeliang Vs Bialakbo Zeliang & Ors.
Gauhati High Court · (2011) 5 GLT 402
High Courts04 Aug 2011
T.C.G.Traders Vs State of Assam and Ors.
Gauhati High Court · (2012) 4 GLR 739
High Courts04 Aug 2011
Sultan Ahmed (Md.) Vs State of Mizoram
Gauhati High Court · (2012) 1 GLT 203
Penal Code, 1860 — Section 302, 376, 384Penal Code, 1860 (IPC) — Section 302, 376, 384
High Courts04 Aug 2011Dismissed
Smti. Kilangnaro Superintendent of Taxes Kohima and Smti. Imtilemla Superintendent of Taxes Vs Mr. Wochamo Odyuo Superintendent of Taxes and The State of Nagaland
Gauhati High Court · (2011) 08 GAU CK 0027
High Courts04 Aug 2011
Ashwani Kumar and Another Vs Sanjay Garg and Others
Gauhati High Court · (2012) 1 GLD 610 : (2011) 4 GLR 339
Constitution of India, 1950 — Article 226
High Courts04 Aug 2011Allowed
Sri Raja Ghosh and Anr Vs State of Assam
Gauhati High Court · (2012) 1 GLD 498
Penal Code, 1860 (IPC) — Section 109, 143, 306, 366, 366A
High Courts03 Aug 2011
Sri Rajendra Reang Vs The State of Tripura
Gauhati High Court · (2011) 4 GLT 392
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 34, 364, 392, 394
High Courts03 Aug 2011
C.Malsawmliana Vs State of Mizoram & Ors.
Gauhati High Court · (2011) 5 GLT 487
High Courts03 Aug 2011
Gagan Chandra Tripura Vs State of Tripura & Ors.
Gauhati High Court · (2011) 4 GLT 772
High Courts03 Aug 2011
Puno Chandro Vs State of Mizoram
Gauhati High Court · (2012) 1 GLT 214
Penal Code, 1860 — Section 201, 302Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Aug 2011
Smt. Jyotila Debbarma Vs Union of India (UOI) and The Branch Manager, New India Assurance Company Ltd.
Gauhati High Court · (2011) 08 GAU CK 0066