COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 512 of 1,245

High Courts23 Dec 2011

Humayun Kabir Vs Sri Monoranjan Das and Another

Gauhati High Court · (2012) 1 GLD 646 : (2012) 4 TAC 198

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 136, 227Criminal Procedure Code, 1973 (CrPC) — Section 195

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High Courts23 Dec 2011

Shri Sevi Tao Vs The State of Nagaland

Gauhati High Court · (2012) 3 GLD 222

Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 172, 439, 482, 483Penal Code, 1860 (IPC) — Section 364(A)

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High Courts23 Dec 2011Allowed

M/s. Parghat Kaibarta Min Silpa Samabai Samity Ltd. Vs State of Assam and others

Gauhati High Court · (2012) 2 GLD 244

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High Courts22 Dec 2011

Manas Mukherjee Vs State of Tripura and Anr.

Gauhati High Court · (2012) 4 GLR 671

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High Courts22 Dec 2011

State of Assam Vs Kailash Talukdar & Ors.

Gauhati High Court · (2012) 4 GLT 80

Criminal Procedure Code, 1973 — Section 378Criminal Procedure Code, 1973 (CrPC) — Section 378

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High Courts22 Dec 2011

Sri Parimal Ch. Saha and Others Vs Smt Snehalata Saha and Others

Gauhati High Court · (2012) 1 GLD 510

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts22 Dec 2011Allowed

Dr. Md. Jahanhir Alom Vs State of Assam and Others

Gauhati High Court · (2012) 1 GLD 865

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High Courts22 Dec 2011

Shri Dipak Chakraborty and others Vs Union of India and another

Gauhati High Court · (2012) 2 GLD 520

Constitution of India, 1950 — Article 11, 12, 16

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High Courts21 Dec 2011Allowed

Shri Milan Debbarma and Others Vs Smt Biswakanya Debbarma (Chetri) and Another

Gauhati High Court · (2013) ACJ 1411 : (2012) 1 GLD 654

Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 149(7), 158(6)

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High Courts21 Dec 2011Allowed

Assam State Transport Corporation Vs Oil and Natural Gas Corporation Ltd.

Gauhati High Court · (2013) 57 VST 549

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High Courts21 Dec 2011

Union of India & Ors. Vs Bolo Ram Boro

Gauhati High Court · (2012) 1 GLT 295

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High Courts21 Dec 2011Dismissed

Shri Sudhangshu Sen @ Kebal Sen Vs Shri Nandalal Deb Barma and another

Gauhati High Court · (2012) 1 GLD 662

Motor Vehicles Act, 1988 — Section 166

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High Courts21 Dec 2011Dismissed

Larsen and Toubro Ltd. Vs State of Assam and Others

Gauhati High Court · (2013) 60 VST 554

Assam Value Added Tax Act, 2003 — Section 11, 40, 69, 69(2)Constitution of India, 1950 — Article 14, 226, 366(29A)

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High Courts20 Dec 2011

Delhi Public School Guardian''s Association and Ors. Vs State of Assam and Ors.

Gauhati High Court · (2012) 4 GLR 499

Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 — Section 2(g), 2(g)

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High Courts20 Dec 2011

Delhi Public School Guardians Association & Ors. Vs State of Assam & Ors.

Gauhati High Court · (2012) 1 GLT 299

Constitution of India, 1950 — Article 226, 226

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High Courts20 Dec 2011Allowed

Shri Bidhi Chand Dhiman Vs Central Bureau of Investigation (CBI)

Gauhati High Court · (2012) 2 GLD 249

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 120B

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High Courts20 Dec 2011Dismissed

Sri Nirendra Mohan Goswami Vs State of Assam and Others

Gauhati High Court · (2012) 1 GLD 856

Constitution of India, 1950 — Article 14, 16, 226

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High Courts19 Dec 2011

Sri Sidheswar Koch, Sri Bitupan Deka, Sri Mintu Bora and Sri Anup Jyoti Sarma Vs The State of Assam

Gauhati High Court · (2011) 12 GAU CK 0031

Constitution of India, 1950 — Article 226

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High Courts19 Dec 2011

Ismail Sheikh Vs State of Assam

Gauhati High Court · (2012) 4 GLR 919 : (2012) 1 GLT 368

Penal Code, 1860 — Section 304, 323Penal Code, 1860 (IPC) — Section 304, 323

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High Courts19 Dec 2011

Chandra Mohan Roy & Ors. Vs Premananda Roy

Gauhati High Court · (2012) 2 GLT 92

Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100

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