High Courts27 Jan 2012
Shawan Kasta Vs State of Assam
Gauhati High Court · (2012) 2 GLT 865
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(A), 357APenal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 508 of 1,245
High Courts27 Jan 2012
Budheswar Garh Vs State of Assam
Gauhati High Court · (2012) 3 GLT 281
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Jan 2012
Shri Krishna Shankar Mehta Vs State Central Bureau of Investigation
Gauhati High Court · (2012) 2 GLD 798
Contract Act, 1872 — Section 73Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106
High Courts27 Jan 2012
Yusuf Ali Vs Sahabuddin and Anr.
Gauhati High Court · (2012) 4 GLR 354
Penal Code, 1860 — Section 366Penal Code, 1860 (IPC) — Section 366
High Courts27 Jan 2012
Pintu Das, Son of Late Arun Das Resident of Philobari Udaypur Gaon, P.O.Gabharubheti, P.S.Doomdooma, district Tinsukia, Assam. Vs State of Assam
Gauhati High Court · (2012) 01 GAU CK 0064
High Courts27 Jan 2012Dismissed
Subal Rabha and etc. Vs The State of Assam and Others
Gauhati High Court · AIR 2012 Guw 62
Constitution of India, 1950 — Article 243C, 243R, 243R(1), 243R(2), 243S
High Courts27 Jan 2012
Sri Pintu Das, Son of Late Arun Das Resident of Philobari Udaypur Gaon, P.O.Gabharubheti, P.S.Doomdooma, district Tinsukia, Assam Vs State of Assam
Gauhati High Court · (2012) 01 GAU CK 0037
High Courts27 Jan 2012
Sri. Dwigendra Das Vs State of Assam
Gauhati High Court · (2012) 2 GLD 770
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302
High Courts25 Jan 2012Dismissed
The Urban Development Co-operative Bank Ltd. Vs Union of India and Others
Gauhati High Court · (2012) 1 GLD 902
Banking Regulation Act, 1949 — Section 22, 22(1)Constitution of India, 1950 — Article 226
High Courts25 Jan 2012
State of Tripura & Ors. Vs Bishnupada Biswas (Dr.) & Anr.
Gauhati High Court · (2012) 3 GLT 504
High Courts25 Jan 2012
Bhupen Gogoi Vs State of Assam
Gauhati High Court · (2012) 3 GLT 689
Criminal Procedure Code, 1973 — Section 397Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts25 Jan 2012Dismissed
Babul Baruah Vs State of Assam
Gauhati High Court · (2012) 1 GLD 921
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jan 2012
Arun Bora Vs State of Assam
Gauhati High Court · (2012) 1 GLT 572
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 2012Allowed
Lokesh Malakar Vs State of Assam
Gauhati High Court · (2012) 3 GLT 290
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(XXIIIA), 22, 22(a), 42, 50
High Courts24 Jan 2012
Sri Gurupada Deb Vs State of Tripura
Gauhati High Court · (2012) 01 GAU CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374
High Courts24 Jan 2012
Suresh Rajbongshi and ors Vs State of Assam
Gauhati High Court · (2012) 3 GLR 371
Penal Code, 1860 — Section 201, 302, 34Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts24 Jan 2012
In Jail Suresh Rajbongshi Vs State of Assam
Gauhati High Court · (2012) 01 GAU CK 0066
High Courts24 Jan 2012
Sri Sishir Choudhury, Son of Sri Jogendra Nath Das, Resident of Chandmari, under Chandmari Police Station in the district of Kamrup,Assam. Vs State of Assam
Gauhati High Court · (2012) 4 GLR 356
Penal Code, 1860 — Section 365, 379Penal Code, 1860 (IPC) — Section 365, 379
High Courts24 Jan 2012
Suresh Rajbonshi & Anr. Vs State of Assam
Gauhati High Court · (2012) 1 GLT 708
Penal Code, 1860 — Section 201, 302Penal Code, 1860 (IPC) — Section 201, 302
High Courts24 Jan 2012
Shri Nitya Kalita Vs State of Assam
Gauhati High Court · (2012) 1 GLD 932
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302