High Courts27 Apr 2012
Rajaram Rathi Vs State of Assam
Gauhati High Court · (2013) 2 Crimes 543 : (2012) 3 GLD 94 : (2012) 3 GLT 276
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
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Gauhati High Court judgments
24,891 judgments · page 492 of 1,245
High Courts27 Apr 2012
State of Assam Vs Sri Prabin Paul
Gauhati High Court · (2012) 3 GLD 85
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 18 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 154, 311Evidence Act, 1872 — Section 137, 138, 165
High Courts27 Apr 2012Dismissed
Sh. R. Lalremthanga Petitioner Vs Smt. Lalbiakmawii
Gauhati High Court · (2012) 2 GLD 849
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Apr 2012
NLK-204 Anuj Sonowal Son of Late Jadunath Sonowal C/o Sri Ratul Das, Vill-Khajuabeel, P.O.Kapati, P.S.Dalgaon.Dist-Darrang (Assam) Vs State of Assam, represented by the Secretary to the Govt.of Assam, Department of Home, Dispur, Guwahati-6
Gauhati High Court · (2012) 04 GAU CK 0067
High Courts26 Apr 2012
Shri R. Lalthanzauva and Others Vs The Union of India and Others
Gauhati High Court · (2012) 04 GAU CK 0032
Land Acquisition Act, 1894 — Section 4(1)
High Courts26 Apr 2012
Shri K. Sangzuala and Others Vs The Union of India and Others
Gauhati High Court · (2012) 04 GAU CK 0016
Land Acquisition Act, 1894 — Section 4(1)
High Courts25 Apr 2012
Syamanta Phukan and Another Vs Sri Arnabjan Deka
Gauhati High Court · (2012) 3 GLD 332
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 109, 120B, 419, 500, 501
High Courts25 Apr 2012
Rakesh Kumar Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2012) 2 GLT 1061
Constitution of India, 1950 — Article 14, 16
High Courts25 Apr 2012Dismissed
Shri Kamalakant Sharma Vs Union of India and Others
Gauhati High Court · (2012) 3 GLD 115
Constitution of India, 1950 — Article 309, 73University Grants Commission Act, 1956 — Section 26
High Courts25 Apr 2012
Nigar Sultana Borah (Mustt.) and Others Vs State of Assam
Gauhati High Court · (2012) 2 GLT 967
Criminal Procedure Code, 1973 (CrPC) — Section 300, 313Penal Code, 1860 (IPC) — Section 120B, 201, 300, 302, 304
High Courts25 Apr 2012
Kudratullah (Md.) & Ors. Vs State of Assam
Gauhati High Court · (2012) 4 GLT 918
Penal Code, 1860 — Section 302, 34Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Apr 2012
Raju Kherua Vs State of Assam
Gauhati High Court · (2012) 4 GLT 893
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2012
Sukru Munda Vs State of Assam
Gauhati High Court · (2012) 4 GLT 902
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2012
Sri Swapan Paul and Others Vs The New India Assurance Company Ltd., Shri Adyut Debbarma and Shri Anup Kumar Roy The New India Assurance Company Ltd. Vs Shri Shyamal Paul, Shri Adyut Debbarma and Shri Anup Kumar Dey
Gauhati High Court · (2012) 04 GAU CK 0031
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, 151Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 165(1), 166
High Courts25 Apr 2012Dismissed
Shri Jiban Gogoi Vs State of Assam
Gauhati High Court · (2012) 3 GLD 321
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 300, 302, 325, 326, 448
High Courts25 Apr 2012Dismissed
Abdul Haque (MD.) Vs Jesmina Begum Choudhury and Another
Gauhati High Court · (2013) 1 DMC 384 : (2012) 4 GLT 668 : (2013) 3 RCR(Civil) 551 : (2013) 3 RCR(Criminal) 530
Constitution of India, 1950 — Article 20, 20(1), 31(1)Criminal Procedure Code, 1973 (CrPC) — Section 125, 468, 473, 482Penal Code, 1860 (IPC) — Section 406, 498(A)
High Courts24 Apr 2012Dismissed
Mrs. Sharmistha Baruah Vs Mr. Prahalad Kumar Agarwal
Gauhati High Court · (2012) 3 GLD 104
Arbitration and Conciliation Act, 1996 — Section 11, 11(4)(a), 11(6), 3Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420, 468
High Courts23 Apr 2012Dismissed
Paschim Singhicherra Gram Panchayat Vs Sri Sailendra Kumar Bhattacharjee and Sri Prahalad Chandra Das
Gauhati High Court · (2012) 04 GAU CK 0094
Civil Procedure Code, 1908 (CPC) — Section 100, 80Specific Relief Act, 1963 — Section 31, 34Transfer of Property Act, 1882 — Section 25, 26
High Courts23 Apr 2012
Smti. Pinki Das (Sarkar) Vs Swapan Sarkar
Gauhati High Court · (2012) CriLJ 2815 : (2013) 1 DMC 249
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 397, 401Family Courts Act, 1984 — Section 19(4)Hindu Marriage Act, 1955 — Section 9
High Courts21 Apr 2012Allowed
Union of India Vs Pi Lalbiakzami
Gauhati High Court · (2012) 2 GLD 859
Criminal Procedure Code, 1973 (CrPC) — Section 174Motor Vehicles Act, 1988 — Section 140, 163A, 166