COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 451 of 1,245

High Courts06 Feb 2013Allowed

Peter H. Rynjah Vs Deputy Commissioner and Others

Gauhati High Court · (2013) 3 GLT 25

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 10(2), 20(2)Electricity Act, 1910 — Section 51

High Courts06 Feb 2013

M/s. K.C.B. Poddar Vs Indian Oil Corporation Ltd. and Others

Gauhati High Court · AIR 2013 Guw 82 : (2013) 2 GLD 460 : (2013) 2 GLT 855

Constitution of India, 1950 — Article 226

High Courts06 Feb 2013Disposed Off

C. Lawbei Vs Mara Autonomous District Council and Another

Gauhati High Court · (2014) 1 ARBLR 474

High Courts06 Feb 2013

Sri Rabin Sharma, S/o Late Babuli Sharma, Chiratia Gaon, P.S. Pulibor, District - Jorhat Vs State of Assam

Gauhati High Court · (2013) 02 GAU CK 0043

High Courts06 Feb 2013

C. Lawbei Vs Mara Autonomous District Council and Anr.

Gauhati High Court · (2013) 3 GLR 47

Constitution of India, 1950 — Article 226, 226

High Courts06 Feb 2013

Shashanka Choudhury Vs Amal Bhattacharjee and Anr.

Gauhati High Court · (2013) 3 GLR 61

High Courts06 Feb 2013Allowed

Sri Shashanka Choudhury Vs Sri Amal Bhattacharjee and Another

Gauhati High Court · (2014) ACJ 1803 : (2013) 2 GLD 478

High Courts06 Feb 2013

National Insurance Co. Ltd. Vs Lalvawnga and Another

Gauhati High Court · (2014) 1 ACC 50 : (2013) 4 ACC 276 : (2013) 2 GLD 471 : (2013) 3 GLT 670

Motor Vehicles Act, 1988 — Section 140, 163A, 166, 173

High Courts05 Feb 2013

Ranjit Kumar Goswami Vs State of Assam and Others

Gauhati High Court · (2013) 65 VST 420

High Courts05 Feb 2013

Beda Nidhi Upadhyaya Vs Union of India and Others

Gauhati High Court · (2014) 1 GLT 612

High Courts05 Feb 2013Disposed Off

H.C. Rinmuana Vs State of Mizoram and Others

Gauhati High Court · (2013) LabIC 2834

Constitution of India, 1950 — Article 14, 16

High Courts05 Feb 2013Disposed Off

Putul Kumar Sarma Vs Dibyajyoti Sarma Pujari

Gauhati High Court · (2013) 2 GLD 528 : (2013) 3 GLT 7

Hindu Marriage Act, 1955 — Section 13

High Courts04 Feb 2013Dismissed

Ali Mia and Umrunnessa Wakf Estate Vs Abdus Salam Choudhury and The Wakf Board of Assam

Gauhati High Court · AIR 2013 Guw 65 : (2013) 3 GLT 168

Assam (temporarily Settled Areas) Tenancy Act, 1971 — Section 5Waqf Act, 1995 — Section 51, 56

High Courts04 Feb 2013Allowed

Bolin Bora Vs State of Assam

Gauhati High Court · (2013) 3 DMC 537 : (2013) 3 GLD 366 : (2013) 2 GLT 528

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 18 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 154, 311, 313Evidence Act, 1872 — Section 165

High Courts04 Feb 2013

Atul Hazarika and Another Vs State of Assam

Gauhati High Court · (2013) 4 GLT 542

High Courts04 Feb 2013

Majanu Kalia Vs State of Assam

Gauhati High Court · (2013) 2 GLD 64 : (2013) 2 GLT 613

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304

High Courts02 Feb 2013Disposed Off

Union of India and Another Vs Rabindra Ch. Das and Another

Gauhati High Court · (2013) 4 GLT 627

High Courts01 Feb 2013Dismissed

Rejia Khatoon (Musstt) Vs State of Assam

Gauhati High Court · (2013) 3 GLD 84 : (2013) 2 GLT 76

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 149, 295, 302, 449, 84

High Courts01 Feb 2013

Mumtaz Begum (Musstt.) Vs Mazaharul Hoque @ Mukul (Md.)

Gauhati High Court · (2013) 4 GLT 901

High Courts01 Feb 2013Allowed

Abdul Khalique (Md.) Vs Union of India and Others

Gauhati High Court · (2013) 1 GLT 941

Foreigners Act, 1946 — Section 9