High Courts16 Aug 2013Dismissed
Sri Petuka Kharia Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 164, 357APenal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 433 of 1,245
High Courts16 Aug 2013Allowed
Smti Vijay Laxmi and Sri Kishan Chand Vs Union of India
Gauhati High Court · (2013) LabIC 4495 : (2013) 4 LLN 620
High Courts16 Aug 2013Allowed
Smti. Phulzari Basfor and Others Vs The Union of India and Others
Gauhati High Court · (2013) 08 GAU CK 0007
Constitution of India, 1950 — Article 226
High Courts14 Aug 2013Dismissed
Sahab Uddin Khan Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts14 Aug 2013Dismissed
Firoz Ahmed Khan Vs Union of India, Inspector General of Police, Deputy Inspector General and Commandant 35 Battalion
Gauhati High Court · (2013) 08 GAU CK 0055
Central Reserve Police Force Act, 1949 — Section 11(1)Motor Vehicles Act, 1988 — Section 87, 89Penal Code, 1860 (IPC) — Section 279, 304(A), 427
High Courts14 Aug 2013
Anil Agarwalla and Others Vs The State of Assam
Gauhati High Court · (2014) CriLJ 1585
High Courts14 Aug 2013Dismissed
Sardar Amarjit Singh Vs Assam Board of Revenue
Gauhati High Court · (2014) 1 GLD 317
High Courts14 Aug 2013Dismissed
Ramen Deka Vs Union of India and Others
Gauhati High Court · (2014) 1 GLD 77 : (2013) 4 GLT 786
High Courts13 Aug 2013Dismissed
Hemendra Nath Thakuria Vs State of Assam and Others
Gauhati High Court · (2013) 08 GAU CK 0071
Constitution of India, 1950 — Article 226
High Courts13 Aug 2013Allowed
Sri Babul Bania Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 34, 366
High Courts13 Aug 2013Allowed
Md. Farid Ullah Ali Vs The State of Assam and Others
Gauhati High Court · (2013) LabIC 4290
Constitution of India, 1950 — Article 300A
High Courts13 Aug 2013Dismissed
Miss Puspa Borgohain Vs The Union of India, The Numaligarh Refinery Ltd., The Numaligarh Refinery Ltd. and Sri. Bijit Gogoi
Gauhati High Court · AIR 2014 Guw 14 : (2014) 1 GLD 148 : (2013) 5 GLT 90
Constitution of India, 1950 — Article 226
High Courts12 Aug 2013Allowed
Md. Mubassir Hussain Vs Md. Nekbor Ali and Others
Gauhati High Court · (2013) 08 GAU CK 0031
High Courts12 Aug 2013Dismissed
Md. Mofizuddin Vs Smti Kahimai Hira and Others
Gauhati High Court · (2013) 08 GAU CK 0018
High Courts10 Aug 2013
Sonaram Tudu Vs State of Assam
Gauhati High Court · (2014) 1 GLD 166 : (2013) 5 GLT 257
High Courts07 Aug 2013
Dharmapal Satyapal Ltd. Vs The Union of India
Gauhati High Court · (2014) 1 GLD 288
High Courts07 Aug 2013
Sri Gautam Biswas Vs The State of Assam and Others
Gauhati High Court · (2013) LabIC 4005
Constitution of India, 1950 — Article 311(2)
High Courts07 Aug 2013Dismissed
Mr. Altap Hussain Choudhury Vs The State of Assam, The Director of Agriculture, The District Agriculture Officer and The Senior Accounts Officer
Gauhati High Court · (2014) 2 GLT 141
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 2(e), 4(b)
High Courts07 Aug 2013
State of Assam and Others Vs Salim Uddin and Others
Gauhati High Court · (2014) 1 GLD 209 : (2013) 4 GLT 1023