COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 367 of 1,245

High Courts26 Jun 2015Dismissed

Siotia Steels Ltd. Vs National Building Construction Corporation Ltd. and Others

Gauhati High Court · (2015) 4 GLT 686

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 16, 151, 80Contract Act, 1872 - Section 25, 25(3)Evidence Act, 1872 - Section 3, 34

High Courts26 Jun 2015Allowed

Hussain Ahmed and Others Vs Mahamad Ali and Others

Gauhati High Court · (2015) 3 GLT 771

Civil Procedure Code, 1908 (CPC) - Section 11Specific Relief Act, 1963 - Section 6

High Courts26 Jun 2015Disposed off

Brahmaputra Business Pvt. Ltd. Vs Oil India Ltd. and Others

Gauhati High Court · (2015) 2 GLD 579 : (2015) 3 GLT 639

Arbitration and Conciliation Act, 1996 - Section 9Constitution of India, 1950 - Article 12, 14, 226Contract Act, 1872 - Section 5

High Courts26 Jun 2015

Padmadhar Kakati Vs State of Assam

Gauhati High Court · (2015) 3 GLT 431

Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Penal Code, 1860 (IPC) - Section 302, 304B, 306, 307, 34

High Courts26 Jun 2015Dismissed

Union of India Vs Surjya Hazarika and Others

Gauhati High Court · (2015) 06 GAU CK 0054

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14, 100Evidence Act, 1872 - Section 102, 85Stamp Act, 1899 - Section 18, 3 (c), 3(c)

High Courts26 Jun 2015Dismissed

Jaya Handique and Others Vs Bimala Dutta

Gauhati High Court · (2015) 06 GAU CK 0038

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 15

High Courts25 Jun 2015Dismissed

Rose Valley Hotels and Entertainments Ltd. and Others Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 325

Securities and Exchange Board of India Act, 1992 - Section 11, 11(1), 11(3), 11(4), 11(B)

High Courts25 Jun 2015Dismissed

State of Arunachal Pradesh Vs Subhash Projects and Marketing Ltd. and Others

Gauhati High Court · (2015) 4 ARBLR 99

Arbitration and Conciliation Act, 1996 - Section 11(8), 12, 13, 14, 14(1)(a)Constitution of India, 1950 - Article 226

High Courts25 Jun 2015Allowed

Rajani Kanta Paul and Sons and Others Vs Nasima Khatoon

Gauhati High Court · (2015) 06 GAU CK 0055

Assam Non-Agricultural Urban Areas Tenancy Act, 1955 - Section 11, 5, 5(1)(a), 5(3)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31Transfer of Property Act, 1882 - Section 106, 106 III(g), 111(g)

High Courts25 Jun 2015Allowed

Union of India Vs Meghalaya Cement Ltd. and Others

Gauhati High Court · (2015) 06 GAU CK 0053

Railway Claims Tribunal Act, 1987 - Section 23

High Courts25 Jun 2015Allowed

Subir Dhar Vs The State of Assam

Gauhati High Court · (2015) 06 GAU CK 0052

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 420Penal Code, 1860 (IPC) - Section 376, 415, 417, 493

High Courts25 Jun 2015Allowed

Gajiur Rahman Vs The Union of India and Others

Gauhati High Court · (2015) 3 GLT 655

Constitution of India, 1950 - Article 14, 226

High Courts25 Jun 2015Dismissed

Sayed Uhab Ali and Others Vs Abbas Ali and Others

Gauhati High Court · (2015) 5 GLT 30

High Courts24 Jun 2015Dismissed

Jaya Handique and Others Vs Bimala Dutta

Gauhati High Court · (2015) 06 GAU CK 0039

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 15, Order 41 Rule 31

High Courts23 Jun 2015Allowed

Jiten Bora Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 773

High Courts23 Jun 2015Dismissed

Nur Mohammad Vs The Union of India and Others

Gauhati High Court · (2015) 06 GAU CK 0061

Foreigners Act, 1946 - Section 9

High Courts23 Jun 2015Allowed

Sheo Prasad Chouhan Vs Joyradha Das and Others

Gauhati High Court · (2015) 5 GLT 347

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 13 Rule 13, Order 13 Rule 4Evidence Act, 1872 - Section 51, 52, 53, 54, 55Transfer of Property Act, 1882 - Section 54

High Courts23 Jun 2015Dismissed

Jubeda Khatun Vs The State of Assam and Others

Gauhati High Court · (2015) 06 GAU CK 0058

Constitution of India, 1950 - Article 226

High Courts23 Jun 2015Dismissed

Mohan Arya Vs The Government of India, The Secretary, Ministry of Home Affairs and Others

Gauhati High Court · (2015) 06 GAU CK 0057

Army Act, 1950 - Section 122, 164, 26, 27, 56

High Courts23 Jun 2015

Chotu Devi Yadab Vs Jamuna Prasad Koiri

Gauhati High Court · (2015) 3 GLT 226

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 31