High Courts03 Aug 2015Disposed Off
M/s. Prestressed Udyog Vs Union of India
Gauhati High Court · (2017) 1 GauLR 423
Arbitration and Conciliation Act, 1996 - Section 11(6)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 364 of 1,245
High Courts03 Aug 2015Allowed
Silly Lakra Vs State of Assam
Gauhati High Court · (2015) 4 GLT 51
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts03 Aug 2015Allowed
Pranab Kumar Deka and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 103
Constitution of India, 1950 - Article 14, 19, 21, 309
High Courts03 Aug 2015Disposed off
Prestressed Udyog Vs Union of India and Others
Gauhati High Court · (2015) 08 GAU CK 0008
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 12
High Courts31 Jul 2015Dismissed
University Grants Commission and Others Vs Punal Kumar Das and Others
Gauhati High Court · (2015) 4 GLT 150
University Grants Commission Act, 1956 - Section 3, 3(2), 5
High Courts30 Jul 2015Allowed
Anita Mali and Others Vs State of Assam
Gauhati High Court · (2015) 4 GLT 876
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Penal Code, 1860 (IPC) - Section 201, 302, 34, 364, 365
High Courts30 Jul 2015Allowed
Kamal Chandra Bora Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 137
Constitution of India, 1950 - Article 226
High Courts30 Jul 2015Disposed off
Mrigen Barbarah Vs Assam State Electricity Board and Others
Gauhati High Court · (2015) 3 GLT 766
Constitution of India, 1950 - Article 12, 226
High Courts30 Jul 2015Dismissed
Siddartha Chakraborty Vs The United Bank of India and Others
Gauhati High Court · (2016) 148 FLR 473 : (2015) 4 LLN 374
Industrial Disputes Act, 1947 - Section 33(2)(b), 33(2)(d)
High Courts30 Jul 2015Dismissed
Narayan Chandra Kar Vs Khatuwala Re-Rolling Mills Pvt. Ltd.
Gauhati High Court · (2015) 4 GLT 973
Evidence Act, 1872 - Section 34
High Courts29 Jul 2015Partly Allowed
Bhag Singh Chetri Vs Mahindra Singh Rakhra and Others
Gauhati High Court · (2015) 07 GAU CK 0013
High Courts29 Jul 2015Dismissed
Amanat Hussain and Others Vs Sahida Begum and Others
Gauhati High Court · (2015) 07 GAU CK 0012
Hindu Minority and Guardianship Act, 1956 - Section 11, 6, 7, 8, 8(2)Limitation Act, 1963 - Section 6
High Courts29 Jul 2015Allowed
Arjun Gowala Vs The State of Assam
Gauhati High Court · (2015) 07 GAU CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts28 Jul 2015Dismissed
Meghmallar Estates & Services Pvt. Ltd. and Others Vs Ghanashyam Talukdar
Gauhati High Court · (2015) 4 GLT 700
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12A, Order 6 Rule 1Contract Act, 1872 - Section 55Specific Relief Act, 1963 - Section 16, 16(c), 20, 23, 28
High Courts28 Jul 2015Disposed Off
Nikunja Kathar and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 575
Arms Act, 1959 - Section 25(1-A), 27Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 167(2)(a)(i), 362, 397, 401Penal Code, 1860 (IPC) - Section 120(B), 121-A, 122, 201, 302
High Courts28 Jul 2015Allowed
Prafulla Chandra Panda Vs The Union of India and Others
Gauhati High Court · (2015) 07 GAU CK 0016
High Courts28 Jul 2015Partly Allowed
Malek Ali and Others Vs Amzed Ali and Others
Gauhati High Court · (2015) 07 GAU CK 0011
High Courts27 Jul 2015Allowed
Nizam Uddin and Others Vs The Assam Board of Revenue and Others
Gauhati High Court · (2015) 07 GAU CK 0015
Assam Land (Requisition and Acquisition) Act, 1964 - Section 3(1)Civil Procedure Code, 1908 (CPC) - Section 2(2)
High Courts24 Jul 2015Allowed
Manoj Kumar Baruah Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 144
High Courts24 Jul 2015Allowed
Mohibul Haque Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 659
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 304