High Courts20 Mar 2017Dismissed
Sri Muchi Rai Vs Assam Roofing Ltd.
Gauhati High Court · (2017) 2 LLJ 399
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 309 of 1,245
High Courts20 Mar 2017Disposed Off
Nripen Saikia Vs Anuradha Saha
Gauhati High Court · (2017) 2 GauLT 306
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 41 Rule 27
High Courts20 Mar 2017Partly Allowed
Sri. Kumud Kachari Vs Rajdhani Tractors and Agencies
Gauhati High Court · (2017) 173 AIC 722 : (2017) AIR(Gauhati) 80 : (2017) 2 GauLT 309
Civil Procedure Code, 1908 (CPC) - Order 30Constitution of India, 1950 - Article 227Partnership Act, 1932 - Section 69(2)
High Courts17 Mar 2017
Kendriya Vidyalaya Sangathan and Ors. Vs Jerome Reman Kerketta
Gauhati High Court · (2017) 03 GAU CK 0043
Constitution of India, Article 311 - Dismissal, removal or reduction in rank of persons employed in civil capacities under the Union or a State
High Courts17 Mar 2017Partly Allowed
The Manager, Kacharigaon Tea Estate Vs The Commissioner for Workmen''s Compensation
Gauhati High Court · (2017) 2 ACC 127
Employees Compensation Act, 1923 - Section 3(1)
High Courts16 Mar 2017
Praneta Bayan Vs The State of Assam & others
Gauhati High Court · (2017) 03 GAU CK 0042
High Courts16 Mar 2017
Indra Doley Vs Union of India and others
Gauhati High Court · (2017) 03 GAU CK 0041
High Courts16 Mar 2017Allowed
Jannat Rahman (Mustt.) Vs Amjad Ali
Gauhati High Court · (2017) 2 GauLT 414
Civil Procedure Code, 1908 (CPC) - Order 20, Order 22 Rule 4
High Courts15 Mar 2017
Shri Indra Mohan Pator Vs United Bank of India & ors.
Gauhati High Court · (2017) 03 GAU CK 0040
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 120-B, Section 477-A - Cheating and dishonestly induc
High Courts15 Mar 2017Dismissed
Sh. Lalthanga Royte Vs State of Mizoram
Gauhati High Court · (2017) LIC 1349
Constitution of India, 1950 - Article 16
High Courts14 Mar 2017
NEW INDIA ASSURANCE COMPANY LTD Vs AMINUR ISLAM & ANOTHER
Gauhati High Court · (2017) 03 GAU CK 0039
Workmens Compensation Act, 1923, Section 114, Section 10 - Notice and claim
High Courts14 Mar 2017
New India Assurance Co. Ltd. Vs Smt. Anupama Singha & Anr.
Gauhati High Court · (2017) 03 GAU CK 0038
Indian Penal Code, 1860, Section 427, Section 427, Section 279, Section 279, Section 336, Section 336,
High Courts14 Mar 2017Allowed
Shri. Mhasimhalie Mathew Yhome Vs The State of Nagaland
Gauhati High Court · (2017) 2 GauLT 385
Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 3(3)
High Courts14 Mar 2017Allowed
Sri Sanjeev Ranjan Vs Union of India
Gauhati High Court · (2017) LIC 1696
Central Reserve Police Force Act, 1949 - Section 18Constitution of India, 1950 - Article 14, Article 16
High Courts14 Mar 2017Allowed
The State of Tripura Vs Sri. Braj Mohan Singha
Gauhati High Court · (2017) 2 GauLT 350
Administrative Service (Appointment by Promotion) Regulations, 1955 - Regulation 5(5)Constitution of India, 1950 - Article 226
High Courts14 Mar 2017Disposed Off
M/S New India Assurance Co. Ltd. Vs Sri Babul Sutradhar
Gauhati High Court · (2017) 2 LLJ 345 : (2017) 2 TAC 422
Workmens Compensation Act, 1923 - Section 30, Section 4
High Courts14 Mar 2017Allowed
Bhagaban Chandra Sarmah Vs State of Assam
Gauhati High Court · (2017) LIC 1908
Assam Services (Pension) Rules, 1969 - Rule 21Constitution of India, 1950 - Article 309, Article 311
High Courts10 Mar 2017
Sri Mahadev Haldar, Vs State of Assam, & Ors.,
Gauhati High Court · (2017) 03 GAU CK 0030
Foreigners Act, 1946, Section 9 - Burden of proof
High Courts10 Mar 2017Dismissed
Union of India Vs Ganapati Enterprise
Gauhati High Court · (2017) 2 ACC 150
Railways Act, 1989 - Section 93, Section 97
High Courts09 Mar 2017
Sub- Divisional Welfare Boards for Scheduled Tribes, Dudhnoi & Ors. Vs The State of Assam & Ors.
Gauhati High Court · (2017) 03 GAU CK 0037