High Courts11 Dec 2017
ASSAM STATE PRIMARY TEACHERS ASSOCIATION Vs STATE OF ASSAM & ORS.
Gauhati High Court · (2017) 12 GAU CK 0041
Constitution of India, Article 309 - Recruitment and conditions of service of persons serving the Union or a State
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 298 of 1,245
High Courts11 Dec 2017
THE UNION OF INDIA & 3 ORS. Vs PANKAJ KUMAR
Gauhati High Court · (2017) 12 GAU CK 0040
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts08 Dec 2017
Anil Nath, Son of Late Srikanta Nath Vs State of Assam.
Gauhati High Court · (2017) 12 GAU CK 0039
Code of Criminal Procedure, 1973, Section 161, Section 313 - Examination of witnesses by police - Power to examine the accusedIndian Penal Code, 1860,
High Courts08 Dec 2017partly allowed
The Regional Manager, United India Insurance Co. Ltd. Vs Sri Ranjit Das and another
Gauhati High Court · (2017) 12 GAU CK 0038
Code of Civil Procedure, 1908, Order 41Rule23-A -Workmens Compensation Act, 1923, Section 30, Section 4(1)(c)(ii) - Appeals - Amount o
High Courts08 Dec 2017
Anil Nath Vs State of Assam
Gauhati High Court · (2017) 12 GAU CK 0037
Code of Criminal Procedure, 1973, Section 161, Section 313 - Examination of witnesses by police - Power to examine the accusedIndian Penal Code, 1860,
High Courts08 Dec 2017
Bhupen Doley Vs State of Assam
Gauhati High Court · (2017) 12 GAU CK 0036
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sect
High Courts08 Dec 2017Disposed off
Ranjit Talukdar Vs The State of Assam
Gauhati High Court · (2017) 12 GAU CK 0035
High Courts08 Dec 2017Allowed
RABI MOHALI Vs STATE OF ASSAM
Gauhati High Court · (2017) 12 GAU CK 0034
Code of Criminal Procedure, 1973, Section 161, Section 162, Section 313, Section 162(1), Section 161(1) - Examination of witnesse
High Courts07 Dec 2017
Shri Niranjan Chandra Das & Ors. Vs The State of Assam and Ors.
Gauhati High Court · (2017) 12 GAU CK 0033
High Courts07 Dec 2017
Shri Loknath Baniya Vs The Assam Financial Corporation
Gauhati High Court · (2017) 12 GAU CK 0032
State Financial Corporations Act, 1951, Section 29 - Right of Financial Corporation incase of default
High Courts07 Dec 2017
SRI PRAKASH CHOWHAN Vs STATE OF ASSAM
Gauhati High Court · (2017) 12 GAU CK 0031
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 304, Sec
High Courts06 Dec 2017Allowed
State of Assam Vs Deben Thaosen
Gauhati High Court · (2017) 12 GAU CK 0030
High Courts06 Dec 2017
Bhaskar Pathak & Ors Vs The Union of India & Ors
Gauhati High Court · (2017) 12 GAU CK 0029
High Courts06 Dec 2017
M/S ASSAM VALLEY ENTERPRISE & ORS Vs THE STATE OF ASSAM & ORS
Gauhati High Court · (2017) 12 GAU CK 0028
Food Safety And Standards Act, 2006, Section 31(1) - Licensing and registration of food business
High Courts06 Dec 2017Allowed
Shri J. Kapthianga Vs The State Through
Gauhati High Court · (2017) 12 GAU CK 0027
Indian Penal Code, 1860, Section 420, Section 120(b) - Cheating and dishonestly inducing delivery of property - Concealing design to commit offence punishable with imprisonment
High Courts05 Dec 2017
Md. Fakhrul Islam Vs The State of Assam and others
Gauhati High Court · (2017) 12 GAU CK 0026
Assam Services (Discipline and Appeal) Rules, 1964, Rule 9(6)
High Courts05 Dec 2017
THE UNION OF INDIA & ORS. Vs RANJAN CHANDRA BARUAH & ORS.
Gauhati High Court · (2017) 12 GAU CK 0025
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High Court
High Courts05 Dec 2017
Meraj Ali & others Vs Md. Kamal Pasha and others
Gauhati High Court · (2017) 12 GAU CK 0024
Code of Civil Procedure, 1908, Section 100 - Second appealLimitation Act, 1963, Section 110, Section 58
High Courts05 Dec 2017Allowed
Sri Binod Kumar & others Vs The State of Assam & others
Gauhati High Court · (2017) 12 GAU CK 0023
Assam Police Act, 2007, Section 14, Section 5(1), Section 14(1), Section 5, Section 14(2)
High Courts04 Dec 2017
The Union of India and Ors. Vs Shri Dharmeswar Payeng
Gauhati High Court · (2017) 12 GAU CK 0013