High Courts23 Jan 2018Disposed Of
SMTI ARCHANA CHOUDHURY Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 01 GAU CK 0050
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 291 of 1,245
High Courts23 Jan 2018Dismissed
RAJESH KOL & ORS Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 01 GAU CK 0049
High Courts23 Jan 2018Dismissed
DIPU KUMAR DAS Vs BABUL HAZARIKA
Gauhati High Court · (2018) 01 GAU CK 0048
Hindu Succession Act, 1956, Section 15, Section 16, Section 15(1)(a), Section 15(2)(a) - General rules of succession in the case of female Hindus - Order
High Courts23 Jan 2018Allowed
SRI PRANAB TAHU Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 01 GAU CK 0047
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 164 - Examination of witnesses by police - Power to examine the accused - Recording of confessions and
High Courts23 Jan 2018Dismissed
RUPAK SHARMA Vs M/S M.G. ENTERPRISES AND ANOTHER
Gauhati High Court · (2018) 01 GAU CK 0046
Indian Penal Code, 1860, Section 393 - Attempt to commit robbery
High Courts23 Jan 2018Allowed
ASSAM FINANCIAL CORPORATION and ANR Vs SMTI BIMALA HAAZARIKA & ORS
Gauhati High Court · (2018) 01 GAU CK 0045
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 152, O
High Courts23 Jan 2018Dismissed
ANUP CHAKRABORTY & ORS Vs THE UNION OF INDIA & ORS
Gauhati High Court · (2018) 01 GAU CK 0041
High Courts19 Jan 2018
SMT. DIPLOMA BARUAH Vs THE STATE OF ASSAM & ORS
Gauhati High Court · (2018) 01 GAU CK 0042
High Courts19 Jan 2018Dismissed
M/S CONSTRUCTION GUILD and ANR Vs THE OIL AND NATURAL GAS CORPORATION LTD & ORS
Gauhati High Court · (2018) 01 GAU CK 0039
High Courts19 Jan 2018Dismissed
APARNA CHAKRABORTY Vs STATE OF ASSAM and ANR
Gauhati High Court · (2018) 01 GAU CK 0038
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 376, Section 90,
High Courts19 Jan 2018
JIBAN ALI KHANDAKAR Vs SRI BHASKAR JYOTI BARUAH @ BHASKAR BARUAH
Gauhati High Court · (2018) 01 GAU CK 0037
Stamp Act, 1899, Section 35 - Instruments not duly stamped inadmissible in evidence, etc
High Courts19 Jan 2018Disposed
MUSTT FIROJA KHATUN Vs MUSTT RAJIA BEGUM & ORS
Gauhati High Court · (2018) 01 GAU CK 0035
Code of Civil Procedure, 1908, Order 41Rule 11, Order 47Rule 1, Order 8Rule 6(c) -Assam Urban Areas Rent Control Act
High Courts18 Jan 2018Dismissed
THE UNION OF INDIA and ANR. Vs DESHBANDHU CHOUDHURY
Gauhati High Court · (2018) 01 GAU CK 0036
High Courts18 Jan 2018Dispsoed
SRI TARUN BHATTACHARJEE Vs SMT RITA BHATTACHARJEE
Gauhati High Court · (2018) 01 GAU CK 0034
Hindu Marriage Act, 1955, Section 13(1)(IA) - Divorce
High Courts18 Jan 2018Disposed
MD. SOHRAB ALI AHMED Vs THE GAUHATI UNIVERSITY and ORS
Gauhati High Court · (2018) 01 GAU CK 0033
High Courts18 Jan 2018Disposed
APURBA KR. SEAL & ORS Vs THE STATE OF ASSAM & ORS
Gauhati High Court · (2018) 01 GAU CK 0032
High Courts18 Jan 2018
M/S K.K. PATNI MOHAN MARKET Vs UNION OF INDIA
Gauhati High Court · (2018) 01 GAU CK 0031
Railways Act, 1989, Section 124A, Section 82A - Compensation on account of untoward incidentsRailway Claims Tribunal Act, 1987, Section 23,
High Courts18 Jan 2018Dismissed
DIGANTA SAIKIA Vs JYOTSNA RANI PODDAR
Gauhati High Court · (2018) 01 GAU CK 0030
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 99, Order 21 Rule 100, Order 26 Rule 9, Order 26 Rule 10(A) Constitution of India, 1950 — Article 227
High Courts18 Jan 2018Allowed
PARVINA SADIKA Vs MD. ABDUL KASSIM
Gauhati High Court · (2018) 01 GAU CK 0029
Code of Civil Procedure, 1908, Section 24 - General power of transfer and withdrawal
High Courts18 Jan 2018Allowed
OM PRAKASH Vs THE UNION OF INDIA and ORS
Gauhati High Court · (2018) 01 GAU CK 0026