High Courts02 Feb 2018
MD. NIZAMUDDIN AHMED Vs MD. AKRAM HUSSAIN
Gauhati High Court · (2018) 02 GAU CK 0043
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 288 of 1,245
High Courts01 Feb 2018Partly Allowed
NABAB KHAN Vs THE UNION OF INDIA
Gauhati High Court · (2018) 02 GAU CK 0035
Code of Criminal Procedure, 1973, Section 100, Section 313 - Person in charge of closed place to allow search - Power to examine the accusedNarcotic Drugs and Psychotropic
High Courts01 Feb 2018Allowed
JUMOR ALI and 2 ORS, Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 02 GAU CK 0034
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 34, Section 306,
High Courts01 Feb 2018Partly Allowed
MD. AMRUL HAQUE LASKAR & ORS. Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 02 GAU CK 0033
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 147, Se
High Courts01 Feb 2018Dismissed
SABITRI SHARMA Vs DR B BOROOAH CANCER INSTITUTE and ORS
Gauhati High Court · (2018) 02 GAU CK 0032
High Courts01 Feb 2018Disposed
ISAMUDDIN AHMED and ORS Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0029
High Courts01 Feb 2018Dismissed
MRS NILIMA BEGUM Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0028
High Courts01 Feb 2018Disposed
Md. Suag Miah alias Suaibur Rahman & Anr. Vs The State of Assam
Gauhati High Court · (2018) 02 GAU CK 0022
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 313 - Calling for records to exercise powers of revision - High Courts powers of revision - Power to ex
High Courts01 Feb 2018Dismissed
DIGANTA DEV ASOMIYA Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 02 GAU CK 0021
Assam Secondary Education (Provincialised) Service Rules, 1982 - Rule 15
High Courts01 Feb 2018Allowed
NEW INDIA ASSURANCE CO LTD Vs MOTIUR RAHMAN AND ORS
Gauhati High Court · (2018) 02 GAU CK 0020
Code of Civil Procedure, 1908, Order 41Rule 23 -Workmens Compensation Act, 1923, Section 30 - Appeals
High Courts01 Feb 2018Dismissed
RANTU TALUKDAR and ORS Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0019
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions
High Courts01 Feb 2018Dismissed
DEEPALI DEVI and ANR Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0018
Assam Secondary Education (Provincialised) Service Rules, 1982, - Rule 15
High Courts01 Feb 2018
HIRANYA KUMAR SARMA Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0002
High Courts30 Jan 2018Allowed
INDIAN OIL CORPORATION LIMITED Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 01 GAU CK 0126
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts30 Jan 2018Dismissed
SRI BIKASH MANDAL Vs THE STATE OF ASSAM & ANR
Gauhati High Court · (2018) 01 GAU CK 0125
Code of Criminal Procedure, 1973, Section 378(4) - Appeal in case of acquittal
High Courts30 Jan 2018Dismissed
Sri Prasenjit Kumar Dasgupta Vs The State of Assam & Anr.
Gauhati High Court · (2018) 01 GAU CK 0124
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 406 - Cheatin
High Courts30 Jan 2018Disposed
MRS. SUPARNA NANDY KAR Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 01 GAU CK 0123
High Courts30 Jan 2018Allowed
THE UNION OF INDIA and ORS. Vs HARI CHANDRA DUTTA
Gauhati High Court · (2018) 01 GAU CK 0122
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts30 Jan 2018Dismissed
JANAK KALITA Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 01 GAU CK 0120
High Courts30 Jan 2018Allowed
SRI DINABANDHU KALITA Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 01 GAU CK 0119