High Courts31 Jan 1966Dismissed
Prafulla Kumar Das Vs Monoranjan Paul and another
Gauhati High Court · (1966) 01 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Section 10
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,188 of 1,245
High Courts10 Jan 1966Allowed
Dakshaprasad Deka Vs Inspector General of Police and Others
Gauhati High Court · (1966) 01 GAU CK 0003
Constitution of India, 1950 — Article 311, 311(2)
High Courts16 Dec 1965
Biren Datta and Others Vs The Chief Commissioner of Tripura
Gauhati High Court · (1967) CriLJ 1066
Constitution of India, 1950 — Article 123, 21, 22, 220, 226
High Courts08 Dec 1965
Aswini Kumar Bhowmick Vs Dwijen Dey
Gauhati High Court · AIR 1966 Guw 20 : (1966) CriLJ 1483
Penal Code, 1860 (IPC) — Section 406
High Courts02 Dec 1965Dismissed
The State of Assam Vs Sifat Ali and Others
Gauhati High Court · (1965) 12 GAU CK 0002
Assam Land and Revenue Regulation, 1886 — Section 145, 147, 154(l)Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 120, 14, 142
High Courts08 Nov 1965Dismissed
Naresh Chandra Saha Vs Union Territory of Tripura and others
Gauhati High Court · (1965) 11 GAU CK 0001
Constitution of India, 1950 — Article 16, 226, 311, 311(2)
High Courts05 Nov 1965
Janaki Nath Chakraborty Vs Prakash Chandra Dutta and Others
Gauhati High Court · (1966) CriLJ 300
Penal Code, 1860 (IPC) — Section 147, 379
High Courts04 Nov 1965
Jogendra Kumar Das and Another Vs Aswini Kumar Choudhury
Gauhati High Court · (1966) CriLJ 303
Penal Code, 1860 (IPC) — Section 188
High Courts14 Sept 1965Allowed
Nripendranath Goswami Vs Registrar, Gauhati Unversity and Others
Gauhati High Court · (1965) 09 GAU CK 0001
Constitution of India, 1950 — Article 14, 19, 226, 4Gauhati University Act, 1947 — Section 22, 5, 5(1)
High Courts30 Aug 1965Dismissed
Ramchandra Lachminarayan Vs Shillong General Public and Others
Gauhati High Court · (1965) 08 GAU CK 0001
Assam Urban Areas Rent Control Act, 1972 — Section 6(1)Transfer of Property Act, 1882 — Section 106
High Courts25 Aug 1965
Mukunda Mohan Talukdar Vs K.K. Phukan and Another
Gauhati High Court · AIR 1966 Guw 142
Assam Cinemas (Regulation) Rules, 1960 — Rule 5, 6Constitution of India, 1950 — Article 226
High Courts04 Aug 1965Allowed
Dwijendra Chandra Chowdhury and Another Vs Commissioner of Income Tax
Gauhati High Court · (1965) 08 GAU CK 0002
Companies Act, 1913 — Section 2(1)(9A)Income Tax Act, 1922 — Section 10, 22, 34, 34(1), 7
High Courts30 Jul 1965
Mang Karai Deb Barma and Others Vs The State
Gauhati High Court · (1967) CriLJ 1704
Penal Code, 1860 (IPC) — Section 307, 325, 458, 459
High Courts26 Jul 1965Allowed
Asrab Ali and others Vs Abdul Gaffar Choudhury
Gauhati High Court · (1965) 07 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Jul 1965Allowed
G.N. Behere Vs Nanagram Bhikamchand Rice Mills Firm and Another
Gauhati High Court · (1965) 07 GAU CK 0006
Contract Act, 1872 — Section 64Sales of Goods Act, 1930 — Section 12, 13, 13(2), 2(12), 20
High Courts15 Jul 1965Allowed
The Mangement of Tocklai Experimental Station Cinnamara Vs The Presiding Officer Labour Court and Others
Gauhati High Court · (1965) 07 GAU CK 0003
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25A, 25G
High Courts15 Jul 1965Dismissed
Kashilal Agarwalla Vs Jawaharmal Jaskaram and Another
Gauhati High Court · (1965) 07 GAU CK 0001
Transfer of Property Act, 1882 — Section 106
High Courts24 Jun 1965
Workmen of Appin Tea Estate Vs Industrial Tribunal and Others
Gauhati High Court · AIR 1966 Guw 115 : (1967) 2 LLJ 371
Constitution of India, 1950 — Article 223, 226Industrial Disputes Act, 1947 — Section 10, 22, 23
High Courts18 Jun 1965
Government of Manipur Vs Hornapla Tangkhulni
Gauhati High Court · (1966) CriLJ 765
Penal Code, 1860 (IPC) — Section 379, 447
High Courts18 Jun 1965
Shri Laisram Nipamacha Singh Vs Smt. Khaidem Ningol Sakhi Devi and Others
Gauhati High Court · (1965) CriLJ 785
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 4, 403