Assam Sales Tax Act, 1947 — Section 10(2), 17, 17(3), 17(4), 23(3)Income Tax Act, 1922 — Section 23(3), 23(4)Income Tax Act, 1961 — Section 23(2), 23(3), 23(4)

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High Courts08 Jun 1967Dismissed

Bhabendra Chandra Barman Vs Postmaster General, Assam Circle and Others

Gauhati High Court · (1967) 06 GAU CK 0004

Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 226

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High Courts05 Jun 1967Allowed

Sudhir Kumar Das and Another Vs General Manager, N.F. Railway and Others

Gauhati High Court · AIR 1968 Guw 8

Railway Establishment Code — Rule 148, 149

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High Courts31 May 1967Dismissed

Mon Koch Vs Guneswari Bora and Others

Gauhati High Court · AIR 1968 Guw 10

Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 17, 53A, 59

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High Courts31 May 1967

Khuraijam Jugeswar Singh and Another Vs Smt. Chanabam Ongbi Tomu Devi and Another

Gauhati High Court · AIR 1968 Guw 29 : (1968) CriLJ 191

Criminal Procedure Code, 1898 (CrPC) — Section 439, 523, 561A

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High Courts29 May 1967Dismissed

Krishna Ram Medhi Vs Deputy Commissioner and Others

Gauhati High Court · (1967) 05 GAU CK 0003

Fisheries Rules, 1953 — Rule 12

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High Courts23 May 1967

Thokchom Narahari Singh and Others Vs Moirangthem Kerani Singh and Others

Gauhati High Court · AIR 1967 Guw 47 : (1967) CriLJ 1660

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(7), 438

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High Courts22 May 1967

State Vs Nongmaithem Tomchou Singh and Others

Gauhati High Court · (1968) CriLJ 1007

Penal Code, 1860 (IPC) — Section 366

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High Courts10 May 1967Dismissed

Hem Chandra Chakraborty Vs Union of India, New Delhi and another

Gauhati High Court · AIR 1967 Guw 23

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 19(1)(g), 226Transfer of Property Act, 1882 — Section 106, 107

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High Courts05 May 1967Dismissed

Mt. Fatema Khatun and Others Vs Md. Jainuddin, his heir Golapjan Bewa and Others

Gauhati High Court · AIR 1967 Guw 101

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 98, Order 21 Rule 99

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High Courts04 May 1967

Kishan Sarma Vs State of Assam

Gauhati High Court · AIR 1968 Guw 13 : (1968) CriLJ 895

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411

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