High Courts08 Feb 1983
Shree Ganesh Das Oil and Rice Mills Vs State of Assam and Others
Gauhati High Court · (1983) 1 GLR 406
Prevention of Food Adulteration Act, 1954 — Section 13(1), 13(2), 14A, 16, 20A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,131 of 1,245
High Courts03 Feb 1983
Jogananda Goswami Vs District Magistrate and Others
Gauhati High Court · (1984) CriLJ 1270
National Security Act, 1980 — Section 3
High Courts02 Feb 1983
Binu Nalufar Haq Vs The Collector and Land Acquisition Officer
Gauhati High Court · AIR 1984 Guw 81
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7(3), 8, 8(1), 8(3)
High Courts02 Feb 1983Allowed
(sic)At Mudoi Vs District Magistrate (sic)Wgong and Others
Gauhati High Court · (1983) 1 GLR 225
High Courts02 Feb 1983Dismissed
Shri Chiraranjan Paul and Others Vs Shri Sunil Kumar Choudhury
Gauhati High Court · (1983) 1 GLR 268
Assam Urban Areas Rent Control Act, 1972 — Section 5(1), 5(4)
High Courts02 Feb 1983Partly Allowed
Oil and Natural Gas Commission, Eastern Region and Others Vs Shyam Sundar Agarwalla and Co.
Gauhati High Court · AIR 1984 Guw 11
Contract Act, 1872 — Section 70, 74
High Courts27 Jan 1983Allowed
Shri Dohawla Vs The District Magistrate and Others
Gauhati High Court · (1983) 1 GLR 461
High Courts24 Jan 1983Dismissed
The State of Assam Vs Sri Hanuman Prasad Sarma
Gauhati High Court · (1983) 1 GLR 120
Civil Procedure Code, 1908 (CPC) — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 239, 240, 482Evidence Act, 1872 — Section 114
High Courts24 Jan 1983Allowed
Ramesh Chand Gaggar alias Ramesh Kumar Gaggar Vs The State of Assam
Gauhati High Court · (1983) 1 GLR 260
Prevention of Food Adulteration Act, 1954 — Section 16, 7, 7(1)
High Courts10 Jan 1983Allowed
Jayanta Kumar Das Vs Assam Board of Revenue and Others Amiya Kumar Kakaty Vs J.C. Dutta and Others
Gauhati High Court · (1983) 1 GLR 318
Constitution of India, 1950 — Article 226
High Courts06 Jan 1983Allowed
Shri Ekram Hussain Barlaskar and Others Vs The State Madrassa Board and Others
Gauhati High Court · (1983) 1 GLR 306
High Courts06 Jan 1983
Sri Arabinda Kalita Vs The Assam Administrative Tribunal and Others
Gauhati High Court · (1983) 1 GLR 304
High Courts05 Jan 1983Allowed
Shri Bilsing Bordoloi Vs The State of Assam and Others
Gauhati High Court · (1983) 1 GLR 255
Assam Panchayati Raj Act, 1972 — Section 138, 138(2)
High Courts05 Jan 1983
Sewbalakram and Co. Vs Commissioner of Income Tax
Gauhati High Court · (1984) 146 ITR 148
Income Tax Act, 1961 — Section 139(2), 271(1), 274
High Courts05 Jan 1983Allowed
Keshab Lal Bhuiya and Another Vs Ataur Rahman
Gauhati High Court · (1983) 1 GLR 212
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 123, 5
High Courts05 Jan 1983Allowed
Sri Gouri Shankar Kejriwal Vs The Collector and Others
Gauhati High Court · (1983) 1 GLR 204
Assam Land (Requisition and Acquisition) Act, 1964 — Section 9(1)Constitution of India, 1950 — Article 226
High Courts23 Dec 1982
Sri Rajen Medhi Vs The Commissioner and Secretary of the Govt. of Assam, Political (A) Department and Another
Gauhati High Court · (1983) 1 GLR 181
Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 3(2)
High Courts22 Dec 1982
Abid Raja Choudhury Vs State of Assam and Ors.
Gauhati High Court · (1983) 2 GLR 176
High Courts17 Dec 1982Allowed
Sri Nila Kanta Das and Another Vs Sri Uday Narayan Upadhaya
Gauhati High Court · (1983) 1 GLR 139
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 148, 310