High Courts27 Jun 1984
Phanindralal Bardhan Vs Ashes Kumar Deb Barman
Gauhati High Court · (1986) CriLJ 143
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 197Government of India Act, 1935 — Section 270
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,119 of 1,245
High Courts27 Jun 1984Allowed
Shrimati Niranjan Kaur and Another Vs New India Assurance Co. Ltd. and Another
Gauhati High Court · (1986) 2 ACC 324 : (1987) 61 CompCas 737
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts27 Jun 1984Allowed
Niranjan Kaur and Another Vs New India Assurance Co. Ltd. and Another
Gauhati High Court · (1986) 2 ACC 324 : (1987) 61 CompCas 737
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 110A, 110A(3)
High Courts26 Jun 1984Allowed
New India Assurance Company Vs Haren Das and Another
Gauhati High Court · (1987) 61 CompCas 747
Motor Vehicles Act, 1939 — Section 95(2)
High Courts22 Jun 1984Dismissed
Arun Chandra Malakar Vs Patilal Roy and Another
Gauhati High Court · AIR 1985 Guw 67
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 8 Rule 10, Order 9 Rule 13, 96(2)
High Courts21 Jun 1984
The Capital Construction Company Vs Union of India (UOI) and Others
Gauhati High Court · (1984) 2 GLR 312
High Courts20 Jun 1984Dismissed
Smt. Bagi Konwarani and Another Vs Smt. Aimanuh Handique and Others
Gauhati High Court · (1984) 2 GLR 137
Transfer of Property Act, 1882 — Section 53A
High Courts19 Jun 1984Dismissed
Shri Madan Mohan Paul Vs On the Death of Raj Kumar Paul, his heirs and Legal representatives Smti. Ram Moni Paul and Others
Gauhati High Court · (1985) 2 GLR 437
High Courts18 Jun 1984Dismissed
Shri Robin Duara Vs The State of Assam and Others
Gauhati High Court · (1984) 2 GLR 131
Constitution of India, 1950 — Article 21, 22, 226, 32Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 1984Dismissed
Md. Rais Mia Talukdar Vs State of Assam and Others
Gauhati High Court · AIR 1986 Guw 21
Assam Panchayati Raj Act, 1972 — Section 36Constitution of India, 1950 — Article 226
High Courts14 Jun 1984
Radha Govinda Jew Bigraha Vs Kailash Dubey and Others
Gauhati High Court · (1987) 1 GLR 394
High Courts14 Jun 1984Dismissed
Loknath Khound Vs Gunaram Kalita and Others
Gauhati High Court · AIR 1986 Guw 52
Transfer of Property Act, 1882 — Section 10, 11
High Courts13 Jun 1984Allowed
Abdul Haque Vs Kutubuddin Ahmed and Others
Gauhati High Court · AIR 1985 Guw 59
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8
High Courts13 Jun 1984Allowed
Suresh Chandra Giri Vs State of Assam and Others
Gauhati High Court · AIR 1985 Guw 57
Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 9, 9(1)
High Courts13 Jun 1984Dismissed
Debi Prasad Mukherjee Vs Smt. Sandhya Debi
Gauhati High Court · AIR 1985 Guw 97
Hindu Marriage Act, 1955 — Section 24, 26Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts11 Jun 1984Allowed
T. Kamchinthang Vs The State of Manipur and Others
Gauhati High Court · (1984) 2 GLR 380
Civil Procedure Code, 1908 (CPC) — Section 83Defence and Internal Security of India (Amendment) Rules, 1975 — Rule 125(2), 1ADefence and Internal Security of India Act, 1971 — Section 3
High Courts08 Jun 1984Allowed
Kamali Begum Vs The State of Assam
Gauhati High Court · (1985) 1 GLR 32
Assam Liquor Prohibition Act, 1952 — Section 4
High Courts08 Jun 1984
Mustt. Sahida Begum Vs Md. Mofizul Haque
Gauhati High Court · (1986) CriLJ 103
Criminal Procedure Code, 1973 (CrPC) — Section 125, 279, 482
High Courts08 Jun 1984
Commissioner of Income Tax Vs Parsuram Ghanshyam Das and Others
Gauhati High Court · (1985) 154 ITR 329 : (1984) 19 TAXMAN 334
Income Tax Act, 1961 — Section 256, 256(2), 26
High Courts08 Jun 1984
Commissioner of Wealth Tax North Eastern Region Vs Basant Kr. Agarwal
Gauhati High Court · (1984) 2 GLR 42
Wealth Tax Act, 1957 — Section 2, 27(1), 4(1), 5(1)Wealth Tax Rules, 1957 — Rule 2