Assam General Clauses Act, 1915 — Section 18, 23Assam Panchayati Raj Act, 1972 — Section 135, 136, 137, 22, 22(1)Constitution of India, 1950 — Article 226

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High Courts21 Mar 1985Allowed

Sourakpam Ongbi Ibemaishak Devi Vs State of Manipur and Others

Gauhati High Court · (1985) 2 GLR 346

Constitution of India, 1950 — Article 22, 22(5)National Security Act, 1980 — Section 10, 11, 3(2), 3(3), 3(4)

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High Courts19 Mar 1985Dismissed

Md. Maina Mia and Others Vs Asak Ali and Others

Gauhati High Court · (1985) 2 GLR 113

Assam Land and Revenue Regulation, 1886 — Section 100, 52, 53, 97, 97(1)Constitution of India, 1950 — Article 226

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High Courts19 Mar 1985

Shri Seikh Sunti Ali and Others Vs Shri Janti Hussain and Others

Gauhati High Court · (1985) 1 GLR 450

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3, Order 6 Rule 5, 115, 131, 151Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 34, 354, 427, 447, 448

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High Courts18 Mar 1985Dismissed

Srish Chandra Choudhury Vs State of Tripura and Others

Gauhati High Court · AIR 1987 Guw 24

Constitution of India, 1950 — Article 342, 366(25)Evidence Act, 1872 — Section 115

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High Courts14 Mar 1985Allowed

Sanasam Indra Singh Vs The State of Manipur

Gauhati High Court · (1985) 2 GLR 68

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 239, 240, 482Penal Code, 1860 (IPC) — Section 34, 380

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High Courts12 Mar 1985Dismissed

Assistant Collector of Customs Vs Umed Kumar Jain

Gauhati High Court · (1985) 5 ECC 1 : (1986) 23 ELT 152

Customs Act, 1962 — Section 114, 115, 123, 135, 2(33)

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High Courts12 Mar 1985Allowed

Union of India (UOI) Vs Hanuman Prasad Agarwalla

Gauhati High Court · (1985) 1 GLR 507

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3A, Order 41 Rule 3A(2), Order 47 Rule 1(1)

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High Courts11 Mar 1985Dismissed

Md. Hussain Ali Ahmed Vs The State of Assam and Others

Gauhati High Court · (1985) 2 GLR 445

Assam Panchayati Raj (Administrative) Rules, 1973 — Rule 28(2), 28(5), 28(6), 28(7), 28(8)Assam Panchayati Raj Act, 1972 — Section 138

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High Courts11 Mar 1985Allowed

Golam Hussain Bhet and Others Vs The State of Arunachal Pradesh and Another

Gauhati High Court · (1986) 1 GLR 34

Assam Frontier (Administration of Justice) Regulations, 1945 — Regulation 56(2)Central Reserve Police Force Act, 1949 — Section 16(2)Central Reserve Police Force Rules, 1955 — Rule 36E, 36J

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High Courts06 Mar 1985

State of Assam Vs Shri Dhireswar Malakar

Gauhati High Court · (1985) 1 GLR 343

Assam Wheat (Regulation of Trade) Rules — Rule 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts06 Mar 1985

Shri Pabindra Nath Sarma Vs Shri Jagadish Seal

Gauhati High Court · (1985) 1 GLR 292

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