High Courts16 Nov 1985Dismissed
Shri Taramoni Chaudhury Vs Parish Chandra Pal
Gauhati High Court · (1986) 1 GLR 389
Assam Urban Areas Rent Control Act, 1972 — Section 2Transfer of Property Act, 1882 — Section 109, 50
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,111 of 1,245
High Courts16 Nov 1985Dismissed
Saidur Rahman Vs The State of Assam and Others
Gauhati High Court · (1985) 1 GLR 438
Assam Co-operative Societies Act, 1949 — Section 39BCivil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Oct 1985
Riazuddin Ahmed Vs The Assam Board of Revenue and Others
Gauhati High Court · (1985) 2 GLR 489
Civil Procedure Code Amendment Act, 1976 — Section 141Constitution of India, 1950 — Article 226
High Courts14 Oct 1985
Thangruaia Sailo Vs Union Territory of Mizoram
Gauhati High Court · (1986) 1 GLR 172
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 375, 428Unlawful Activities (Prevention) Act, 1967 — Section 10, 13
High Courts07 Oct 1985Dismissed
Labour Enforcement Officer (General) Govt. of India Vs Shri C.L. Garodia
Gauhati High Court · (1986) 1 GLR 133
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2, 23, 24, 27, 28(1)Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 25(2), 29(1), 78, 78(2), 79
High Courts07 Oct 1985Dismissed
Nima Tsering Khrime Vs R.K. Khrimey
Gauhati High Court · (1986) 1 GLR 50
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 19 Rule 1, Order 19 Rule 2, Order 8 Rule 3, 30Recruitment and Promotion Act — Section 86(7), 87
High Courts27 Sept 1985
A.Rohnuna Vs Lalrinthanga & Others
Gauhati High Court · (1987) 1 GLR 410
Succession Act, 1925 — Section 63, 63, 74, 74
High Courts27 Sept 1985Dismissed
Steelsworth (Pvt.) Ltd. and Another Vs The Gauhati University and Others
Gauhati High Court · (1985) 2 GLR 452
Constitution of India, 1950 — Article 14, 19, 226, 298
High Courts20 Sept 1985
Shri Nihoto Sema Vs Smti Kanili Kini Limi
Gauhati High Court · (1986) 1 GLR 66
Divorce Act, 1869 — Section 10, 16, 17, 2, 43General Clauses Act, 1897 — Section 3(7)Matrimonial Causes Act, 1950 — Section 7(1), 7(2), 7(3)
High Courts15 Sept 1985Allowed
Kishanlal Pareek Vs Prahlad Agarwalla and Others
Gauhati High Court · (1986) 1 GLR 123
Criminal Procedure (Assam Amendment) Act, 1983 — Section 439ACriminal Procedure Code, 1973 (CrPC) — Section 401, 436, 436(2), 437, 437(1)Penal Code, 1860 (IPC) — Section 147, 302, 307, 325
High Courts12 Sept 1985Allowed
Smt. Ka Mary Mukhim Vs Collector-cum-Deputy Commissioner East Khasi Hills and Another
Gauhati High Court · (1985) 2 GLR 295
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11, 12(2), 18, 30
High Courts09 Sept 1985Dismissed
Vardhaman Enterprises and Others Vs Gauhati Municipal Corporation and Others
Gauhati High Court · (1985) 2 GLR 355
Constitution of India, 1950 — Article 226Gauhati Municipal Corporation Act, 1969 — Section 438
High Courts26 Aug 1985
State of Assam Vs Abdul Samad
Gauhati High Court · (1985) 2 GLR 500
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3), 468, 468(2)
High Courts19 Aug 1985Dismissed
Hemchandra Choudhury and Others Vs Dr. Harmohan Pathak
Gauhati High Court · (1985) 2 GLR 297
Motor Vehicles Act, 1939 — Section 110B, 110C, 110D, 95, 96
High Courts13 Aug 1985Dismissed
Mustt. Jubeda Khatun Vs Sulaiman Khan
Gauhati High Court · AIR 1986 Guw 71
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
High Courts08 Aug 1985Dismissed
Dwijesh Ch. Dutta and Another Vs Kalyani Das (Misra) and Others
Gauhati High Court · (1985) 2 GLR 426
Easements Act, 1882 — Section 13, 15, 18Limitation Act, 1963 — Section 25, 26Transfer of Property Act, 1882 — Section 8
High Courts07 Aug 1985
Md. Abdus Sattar Vs The State of Assam
Gauhati High Court · (1985) 2 GLR 358
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 46(1)Penal Code, 1860 (IPC) — Section 419, 420, 468
High Courts06 Aug 1985
Magna Kurmi and Others Vs Dholai Tea Company Pvt. Ltd.
Gauhati High Court · (1985) 2 GLR 323
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 115, 51Constitution of India, 1950 — Article 14, 19, 21, 51
High Courts06 Aug 1985Dismissed
Abdul Jabbar Vs Syeda Anwara Taimur and Others
Gauhati High Court · (1986) 1 GLR 257
Constitution of India, 1950 — Article 216, 225, 329Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 1Representation of the People Act, 1951 — Section 117, 169, 68, 80, 80A
High Courts06 Aug 1985Dismissed
Dilbahadur Karki Chetri Vs State of Assam and Others
Gauhati High Court · (1985) 2 GLR 306
Assam Panchayati Raj Act, 1959 — Section 138, 138(2)Constitution of India, 1950 — Article 226