High Courts05 Sept 1988
Commissioner of Income Tax Vs Ganeshdass Sreeram
Gauhati High Court · (1989) 180 ITR 397
Income Tax Act, 1961 — Section 28, 56
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,093 of 1,245
High Courts03 Sept 1988
State of Assam Vs Shew Kumar Pareek
Gauhati High Court · (1988) 2 GLJ 453 : (1989) 1 GLR 48
Prevention of Food Adulteration Act, 1954 — Section 11, 11Prevention of Food Adulteration Rules, 1955 — Rule 16, 16
High Courts01 Sept 1988Allowed
Managing Director, Food Corporation of India and Others Vs Krishna Prasad Mazumdar
Gauhati High Court · (1988) 09 GAU CK 0019
Arbitration Act, 1940 — Section 17, 39(1)
High Courts01 Sept 1988
Purnendu Chakraborty Vs State of Assam
Gauhati High Court · (1988) 2 GLJ 343 : (1989) 1 GLR 25
Criminal Procedure Code, 1973 — Section 438Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts29 Aug 1988
Jwala Prasad Sikaria, Satya Narayan Sikaria, Banwarilal Sikaria, Basudeo Sikaria and Gangadhar Sikaria Vs Commissioner of Income Tax and Others
Gauhati High Court · (1988) 74 CTR 22 : (1989) 175 ITR 535
Income Tax Act, 1961 — Section 244, 297
High Courts29 Aug 1988
Daulatram Lakhani Vs State of Assam and Others
Gauhati High Court · AIR 1990 Guw 17
Assam Land and Revenue Regulation, 1886 — Regulation 154, 154A, 18Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Aug 1988
Commissioner of Wealth-tax Vs N.R. Sirkar
Gauhati High Court · (1989) 77 CTR 184 : (1989) 178 ITR 311
Income Tax Act, 1961 — Section 64(1)Trusts Act, 1882 — Section 82Wealth Tax Act, 1957 — Section 27(2), 4, 4(1)
High Courts17 Aug 1988Allowed
Ishwar Prasad Agarwalla Vs Income Tax Officer
Gauhati High Court · (1989) 42 TAXMAN 106
Income Tax Act, 1961 — Section 247
High Courts17 Aug 1988
Ishwar Prasad Agarwalla and Others Vs Income Tax Officer
Gauhati High Court · (1989) 179 ITR 372
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts11 Aug 1988
Controller of Estate-Duty Vs Murarilal Sovasaria
Gauhati High Court · (1989) 175 ITR 417
Estate Duty Act, 1953 — Section 33(1), 34(1), 39(1), 39(3)
High Courts11 Aug 1988
T.R.Kapoor Vs Gauhati Municipal Corporation Gauhati & Anr.
Gauhati High Court · (1988) 2 GLR 339
Gauhati Municipal Corporation Act, 1971 — Section 337(3), 337(3), 337(4), 337(4)
High Courts10 Aug 1988
Purendu Kanti Das Vs Presiding Officer, Labour Court, Guwahati
Gauhati High Court · (1988) 2 GLJ 303
Constitution of India, 1950 — Article 226, 226Industrial Disputes Act, 1947 — Section 11A, 11A
High Courts10 Aug 1988
North-West Transport Syndicate and Others Vs State of Assam and Others
Gauhati High Court · (1989) 1 ACC 273
Constitution of India, 1950 — Article 226
High Courts09 Aug 1988
India Carbon Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1989) 175 ITR 27
Income Tax Act, 1961 — Section 254(2), 40
High Courts08 Aug 1988
Pheros and Co. P. Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1989) 175 ITR 44
Income Tax Act, 1961 — Section 40
High Courts08 Aug 1988
Pheros and Co. (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1989) 44 TAXMAN 9
Income Tax Act, 1961 — Section 256, 40, 40(c), 40(c)(i)
High Courts05 Aug 1988Allowed
Nirendra Chandra Roy Vs L.I.C. of India and Others
Gauhati High Court · (1990) 1 LLJ 393
High Courts05 Aug 1988
Hanskumar Jain Vs Jadunandan Sharma
Gauhati High Court · (1988) 2 GLJ 292
Assam Urban Areas Rent Control Act, 1972 — Section 3, 3, 4, 4Civil Procedure Code, 1908 — Order 46 Rule 1, 113Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113
High Courts05 Aug 1988
Paul Bargaon Vs Nihilal Daimari & Ors.
Gauhati High Court · (1988) 2 GLR 421
Civil Procedure Code, 1908 — Order 41 Rule 20Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts01 Aug 1988Allowed
Karni Kumar Khatri Vs Assam Motor Finance Company
Gauhati High Court · (1988) 08 GAU CK 0016
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)Partnership Act, 1932 — Section 59, 69(2)