High Courts18 Jan 1990Allowed
Sirajuddin Vs The State of Assam and Others
Gauhati High Court · (1990) 2 GLR 22
Assam Land and Revenue Regulation, 1886 — Section 160, 160(1), 160(2), 161, 165(3)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,079 of 1,245
High Courts17 Jan 1990
ASSAM PLANTATION CROPS DEV. CORPN. LTD. Vs INSPECTING ASSISTANT COMMISSIONER.
Gauhati High Court · (1990) 34 ITD 426
Income Tax Act, 1961 — Section 2, 254, 256
High Courts12 Jan 1990Allowed
Jogananda Barman Vs State of Assam
Gauhati High Court · (1990) CriLJ 2390
Penal Code, 1860 (IPC) — Section 147, 149, 436
High Courts12 Jan 1990Dismissed
Sree Hargobind Agarwal Vs Ramawtar Dipak Kr. Property (Huf) represented by its Karta Shri Ramawtar Modi and Others
Gauhati High Court · (1990) 1 GLR 414
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 41 Rule 5, Order 41 Rule 5(1), Order 43 Rule 2, 115
High Courts12 Jan 1990
Samir Mazumdar Vs State of Assam and Others
Gauhati High Court · (1990) 2 GLR 108
Assam Ministerial District Establishment Service Rules, 1967 — Rule 6Constitution of India, 1950 — Article 226
High Courts11 Jan 1990
Union of India (UOI) and Others Vs State of Mizoram and Others
Gauhati High Court · (1990) 2 GLR 153
Central Excise Rules, 1944 — Rule 9(1)Central Excises and Salt Act, 1944 — Section 1(2), 24, 25, 26, 27Constitution of India, 1950 — Article 226, 371G, 372
High Courts09 Jan 1990
Dimbeswar Saikia Vs State of Assam and Others
Gauhati High Court · (1990) 2 GLR 80
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 10, 80
High Courts09 Jan 1990Allowed
Mcleod Russel (India) Ltd. Vs State of Assam and Others
Gauhati High Court · (1990) 2 GLR 208
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 7(6)
High Courts05 Jan 1990
State of Assam Vs Dwarika Prasad Yadav
Gauhati High Court · (1990) 2 GLJ 78
Assam Administrative Tribunal Act, 1977 — Section 9, 9Assam Secondary Education (Provincialisation) Act, 1977 — Section 4(3), 4(3)
High Courts05 Jan 1990Allowed
Mrs. Rupsan Begum Vs Md. Abdus Sattar
Gauhati High Court · (1990) 2 DMC 253
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts03 Jan 1990Allowed
Mustt. Mohini Devi Sarma and Others Vs Md. Mir Hussain and Another
Gauhati High Court · (1990) 1 GLR 215
High Courts03 Jan 1990
Collector, Dewan Manik Chand Court of Wards'' Estate Vs National Insurance Corporation Ltd.
Gauhati High Court · (1991) 1 ACC 610
Motor Vehicles Act, 1939 — Section 110(i), 110F
High Courts03 Jan 1990
Birendra Kumar Dey Vs Aswini Kumar Dey
Gauhati High Court · (1990) 1 GLJ 182
Hindu Succession Act, 1956 — Section 19, 19
High Courts02 Jan 1990Allowed
Employees State Insurance Corpn. Vs Rajashri Pictures (P) Ltd.
Gauhati High Court · (1991) 61 FLR 251 : (1991) 1 LLJ 109
Employees State Insurance Act, 1948 — Section 1, 75
High Courts01 Jan 1990
Amalendu Sen Vs Assam Administrative Tribunal
Gauhati High Court · (1990) 1 GLJ 375
Assam Services (Pension) Rules, 1969 — Rule 64(b), 64(b)
High Courts22 Dec 1989Dismissed
Union of India (UOI) Vs Ram Kumar Mahabir Prasad
Gauhati High Court · (1990) 1 GLR 327
Civil Procedure Code, 1908 (CPC) — Section 15(2), 80Limitation Act, 1963 — Article 10, 18, 18(1)Railways Act, 1989 — Section 78B
High Courts19 Dec 1989
Nikunja Mohan Choudhury : Satish Chandra Chakraborty Vs Deputy Commissioner, Karimganj District
Gauhati High Court · (1990) 1 GLJ 233
High Courts18 Dec 1989Dismissed
Sri Jagannath Mahanta Vs Md. Sadeque Ali and Others
Gauhati High Court · (1990) 1 GLR 398
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4)
High Courts18 Dec 1989Dismissed
On the death of Md. Elias his heirs Matin Ahmed and Others Vs Mullik Hussain
Gauhati High Court · (1990) 1 GLR 435
Criminal Procedure Code, 1973 (CrPC) — Section 145, 362, 482, 561A
High Courts15 Dec 1989Dismissed
The State of Assam and Others Vs Shri Anil Chandra Das
Gauhati High Court · (1990) 1 GLR 183
Limitation Act, 1963 — Section 5