High Courts28 Jun 1993
Income Tax Officer Vs Sovasaria Motor Parts and Accessories Ltd. and Others
Gauhati High Court · (1995) 124 CTR 131
Income Tax Act, 1961 — Section 277
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,043 of 1,245
High Courts28 Jun 1993
Income Tax OFFICER Vs SOVASARIA MOTOR PARTS AND ACCESSORIES LTD. AND OTHERS.
Gauhati High Court · (1995) 216 ITR 524
Criminal Procedure Code, 1973 (CrPC) — Section 245, 277Income Tax Act, 1961 — Section 277
High Courts28 Jun 1993
Surya Prakash Maheswari Vs State of Assam
Gauhati High Court · (1996) 2 GLJ 433
Assam Purchase Tax Act, 1967 — Section 37A(3)(b)(ii), 37A(3)(b)(ii)
High Courts25 Jun 1993
Pranab Gogoi Vs Khagen Gogoi
Gauhati High Court · (1993) 2 GLJ 37
Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7A, 7A
High Courts25 Jun 1993
Pranab Kr.Gogoi Prabin Gogoi Ghanakanta Gohain Maushumi Barua Jay Anta Gohain Vs Khagen Gogoi Pranab Gogoi Bidyawatigogoi Champawati Gogoi Anprova Gogoi
Gauhati High Court · (1993) GLR 81 Supp
Civil Procedure Code, 1908 — Order 26 Rule 9, 115Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115Court Fees Act, 1870 — Section 7(IV)(b), 7(IV)(b), 7(V)(b), 7(V)(b)
High Courts24 Jun 1993
Management of Nilpur Tea Estate Vs Presiding Officer, Labour Court & Ors.
Gauhati High Court · (1993) GLR 384 Supp
Constitution of India, 1950 — Article 226, 226
High Courts23 Jun 1993
Commissioner of Income Tax Vs Triple Crown Agencies
Gauhati High Court · (1994) 116 CTR 423 : (1993) 204 ITR 377
Income Tax Act, 1961 — Section 139, 139(8), 143, 143(3), 147
High Courts22 Jun 1993Allowed
Chittaranjan Deb and Others Vs State of Assam and Others
Gauhati High Court · (1994) 1 GLR 249
Assam Land (Requisition and Acquisition) (Amendment) Act, 1964 — Section 11(4), 3, 8(1)Constitution of India, 1950 — Article 226
High Courts21 Jun 1993
Md. Makibar Rahman Vs Md. Islam Ali and Others
Gauhati High Court · (1994) ACJ 227 : AIR 1994 Guw 4 : (1994) 80 CompCas 75 : (1994) 2 LLJ 246
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 173, 217(4)
High Courts18 Jun 1993
Commissioner of Gift-tax Vs Pranay Kr. Saharia and Another
Gauhati High Court · (1994) 116 CTR 235 : (1993) 204 ITR 78
Gift Tax Act, 1958 — Section 4Partnership Act, 1932 — Section 55
High Courts18 Jun 1993
Sahabuddin Choudhury Vs State of Assam and Others
Gauhati High Court · (1993) 06 GAU CK 0038
Constitution of India, 1950 — Article 12, 226
High Courts17 Jun 1993
Hareswar Boro Vs State of Assam
Gauhati High Court · (1993) 2 GLJ 45 : (1993) GLR 272 Supp
Assam Liquor Prohibition Act, 1952 — Section 4, 4
High Courts17 Jun 1993
Parul Dey Vs State of Tripura
Gauhati High Court · (1993) 2 GLJ 481
Constitution of India, 1950 — Article 226, 226
High Courts17 Jun 1993Dismissed
Union of India (UOI) and Another Vs Gogaraj Singh
Gauhati High Court · (1994) 1 GLR 213
Central Reserve Police Force Act, 1949 — Section 10
High Courts16 Jun 1993
Mohanlal Deb Roy and Others Vs State of Tripura and Others
Gauhati High Court · AIR 1994 Guw 74
Constitution of India, 1950 — Article 14, 31BTripura Land Revenue and Land Reforms Act, 1960 — Section 187, 187(1), 187(3), 197BTripura Land Revenue and Land Reforms Rules, 1961 — Rule 114(1)
High Courts15 Jun 1993
Jhulan Rani Saha Vs National Insurance Company and Others
Gauhati High Court · (1995) 1 ACC 38
Motor Vehicles Act, 1939 — Section 110A
High Courts15 Jun 1993
Dingman Sangama and Others Vs State of Meghalaya and Others
Gauhati High Court · AIR 1994 Guw 26
Land Acquisition Act, 1894 — Section 18
High Courts15 Jun 1993Dismissed
Smt. Jhulan Rani Saha Vs The National Insurance Company and Others
Gauhati High Court · (1994) ACJ 1117 : AIR 1994 Guw 41
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Motor Vehicles Act, 1939 — Section 110B
High Courts14 Jun 1993
Manager, Bhuyankhat Tea Estate, Sibsagar Vs Presiding Officer, Labour Court, Assam, Dibrugarh
Gauhati High Court · (1993) 2 GLJ 33
Industrial Disputes Act, 1947 — Section 33(2), 33(2), 33A, 33A, 33C