The Meghalaya State Electricity Board Vs Ambunath Choudhury Crans Operator GR. 1, (Mechanical Sub-Division) M.S.E.B. Sumer), The Assam State Electricity Board and B.C. Kalita Special Crane Operator M.S.E.B. Sumer
Gauhati High Court · (1994) 1 GLR 61
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Gauhati High Court · (1994) 1 GLR 61
Gauhati High Court · (1993) 2 GLJ 333 : (1993) GLR 307 Supp
Gauhati High Court · (1994) 1 GLR 44
Gauhati High Court · (1994) 1 GLR 364
Gauhati High Court · (1994) 1 GLJ 262
Gauhati High Court · (1993) 2 GLJ 406
Gauhati High Court · (1993) 2 GLJ 193
Gauhati High Court · (1994) 1 GLR 140
Gauhati High Court · (1994) 1 GLR 19
Gauhati High Court · (1993) 2 GLR 422
Gauhati High Court · (1994) ACJ 818
Gauhati High Court · (1995) 1 ACC 95
Gauhati High Court · AIR 1994 Guw 67
Gauhati High Court · (1994) ACJ 1257 : AIR 1994 Guw 70
Gauhati High Court · (1994) 1 GLR 279
Gauhati High Court · (1993) 2 GLR 298
Gauhati High Court · (1993) CriLJ 3463 : (1993) 2 DMC 329
Gauhati High Court · (1994) CriLJ 3675
Gauhati High Court · (1994) ACJ 461 : AIR 1994 Guw 28
Gauhati High Court · AIR 1994 Guw 94