High Courts26 Jul 1994Allowed
S. Ali and Another Vs Union of India (UOI) and Others
Gauhati High Court · (1995) 1 GLR 127
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,028 of 1,245
High Courts22 Jul 1994
Suraj Khanal Vs State of Assam and Another
Gauhati High Court · (1995) 3 GLR 383
High Courts19 Jul 1994
Sher Mohammood Vs Mst. Maimon Khatun
Gauhati High Court · (1994) 2 GLR 451
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(7), 362, 403, 482
High Courts18 Jul 1994Allowed
Md. Saifullah Wakf Estate and Another Vs Sara Devi Agarwalla alias Madhania
Gauhati High Court · (1995) 1 GLR 43
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 7 Rule 11, 148A(2)
High Courts15 Jul 1994Allowed
Bikul Chandra Dutta Vs The Assam Board of Revenue and Others
Gauhati High Court · (1995) 1 GLR 178
Assam Excise Act, 1910 — Section 36Assam Excise Rules, 1945 — Rule 223, 223(1), 223(2), 223(3), 223(4)
High Courts15 Jul 1994Allowed
Debendra Nath Taid Vs Assam Board of Revenue and Others
Gauhati High Court · (1994) 2 GLR 423
Constitution of India, 1950 — Article 226
High Courts14 Jul 1994
Md.Akiluddin Ahmed Vs Union of India and Ors.
Gauhati High Court · (1994) 2 GLJ 472
High Courts12 Jul 1994
MD. Mukibar Rahman Vs MD. Islam Ali and Others
Gauhati High Court · (1996) 1 ACC 93
Motor Vehicles Act, 1939 — Section 96(2)(b)(ii)
High Courts12 Jul 1994
Md. Mukibar Rahman Vs Md. Islam Ali and Others
Gauhati High Court · (1995) ACJ 568
Motor Vehicles Act, 1939 — Section 96(2)(b)(ii)
High Courts11 Jul 1994
Subir Kumar Ganguli Vs Accounts Officer (SBP) Telecom Department and Others
Gauhati High Court · (1994) 2 GLR 448
Constitution of India, 1950 — Article 226
High Courts11 Jul 1994Dismissed
Irungbam Daoji Singh Vs The State of Manipur and Another
Gauhati High Court · (1995) 1 GLR 130
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 15Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Pension) Rules, 1972 — Rule 69, 9, 9(2), 9(5)
High Courts08 Jul 1994Allowed
Saligram and Co. and Another Vs Deputy Commissioner of Taxes and Others
Gauhati High Court · (1994) 95 STC 189
Assam Finance (Sales Tax) Act, 1956 — Section 31, 31(1), 31(2), 31(3), 31(4)
High Courts08 Jul 1994Allowed
Namburnadi Tea Company Limited Vs The Assam State Electricity Board and Others
Gauhati High Court · (1995) 1 GLR 10
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 49(1), 49(2)
High Courts08 Jul 1994Allowed
Manik Sarkar Vs State of Assam and Others
Gauhati High Court · (1994) 2 GLR 431
Assam General Clauses Act, 1915 — Section 26Assam Municipal Act, 1956 — Section 298, 299, 299(1), 299(1)(B), 299(2)Constitution (Seventy-Fourth Amendment) Act, 1992 — Section 298, 299
High Courts05 Jul 1994
Md. Nurul Islam and Others Vs Md. Julup Raja and Another
Gauhati High Court · (1994) 2 GLR 428
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts05 Jul 1994Allowed
J. Longkumar Vs The Chairman, Nagaland PSC
Gauhati High Court · (1995) 1 GLR 17
University Grants Commission (Qualifications required of a person to be appointed to the Teaching Staff of Universities and Institutions Affiliated to it) Regulations, 1991 — Regulation 2University Grants Commission Act, 1956 — Section 14, 2, 26(1), 3
High Courts01 Jul 1994
Bichitra Kumar Paul and Others Vs State of Tripura and Others
Gauhati High Court · (1994) 2 GLR 220
Civil Procedure Code, 1908 (CPC) — Section 148, 149Court Fees Act, 1870 — Section 4, 6Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 10, 11, 12, 13, 18(1)
High Courts01 Jul 1994Dismissed
New India Assurance Co. Ltd. Vs Birendra Mohan De and Others
Gauhati High Court · (1996) 1 ACC 142 : (1995) ACJ 824
Motor Vehicles Act, 1988 — Section 149, 173
High Courts30 Jun 1994
Brindaban Sutradhar Vs Prafulla Sutradhar and Others
Gauhati High Court · (1994) 2 GLR 230
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 401(3), 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 325
High Courts30 Jun 1994
Md. Moinuddin Vs State of Assam and Others
Gauhati High Court · (1995) 1 GLR 33
Assam Land and Revenue Regulation, 1886 — Rule 18(2), 18(3), 18(3)Constitution of India, 1950 — Article 136