High Courts21 Nov 1994Dismissed
Ram Krishna Bhattacharjee Vs State of Assam and Others
Gauhati High Court · (1995) 1 GLR 261
Assam Co-operative Societies Act, 1949 — Section 63
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,025 of 1,245
High Courts18 Nov 1994
Chihansing Horam Vs I. Bijoy Singh, Chairman, MPSC and Another
Gauhati High Court · (1995) 1 GLR 236
Contempt of Courts Act, 1971 — Section 12, 2
High Courts18 Nov 1994
Ngangom Tikendrajit Singh and Mangsatabam Sanaton Singh Vs State of Manipur and Others
Gauhati High Court · (1995) 2 GLR 58
High Courts16 Nov 1994
Bharat Das Vs State of Assam and Ors.
Gauhati High Court · (1995) 1 GLJ 290 : (1995) 1 GLT 350
High Courts10 Nov 1994Dismissed
Ganesh Jadav and Others Vs State of Assam
Gauhati High Court · (1995) CriLJ 3748
Criminal Procedure Code, 1973 (CrPC) — Section 13, 154, 313Evidence Act, 1872 — Section 138, 155Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts08 Nov 1994Allowed
Padamram Payeng (Gare) @ Basanta Gare Vs State of Assam
Gauhati High Court · (1995) 3 GLR 251
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34
High Courts08 Nov 1994
Satish Chandra Kalita Vs The Assam State Transport Corporation and Others
Gauhati High Court · (1995) 1 GLR 108
Assam Services (Pension) Rules, 1969 — Rule 16, 17, 25, 68, 98Constitution of India, 1950 — Article 226
High Courts07 Nov 1994
South Kamrup (Meghalaya) Timber Merchant Association, Mirza and Another Vs State of Assam and Others
Gauhati High Court · AIR 1995 Guw 86
Constitution of India, 1950 — Article 19(1), 301Meghalaya Forest (Removal of Timber) (Regulation) Act, 1981 — Section 3Meghalaya Forest (Removal of Timber) (Regulation) Rules, 1982 — Rule 3
High Courts07 Nov 1994Dismissed
Kanak Chandra Sarma Vs Board of Secondary Education, Assam, Guwahati and Others
Gauhati High Court · AIR 1995 Guw 82
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 124
High Courts07 Nov 1994Allowed
Jay Ram Das Vs State of Assam and Others
Gauhati High Court · (1995) ACJ 1134
Constitution of India, 1950 — Article 21, 226, 32
High Courts11 Oct 1994
Assam State Electricity Board Vs Om Metal And Minerals Private Ltd.
Gauhati High Court · (1995) 1 GLJ 311 : (1995) 2 GLT 446 : (1995) 1 GLT 96
High Courts03 Oct 1994Dismissed
T. Elvis Yanthan and Others Vs State of Nagaland and Another
Gauhati High Court · (1995) 1 GLR 358
High Courts30 Sept 1994Allowed
Prabhat Chandra Saha Vs Bhimsen Verma
Gauhati High Court · (1995) 1 GLR 268
Assam Urban Areas Rent Control Act, 1972 — Section 7, 7(1), 7(2)Civil Procedure Code, 1908 (CPC) — Section 151Electricity (Supply) Act, 1948 — Section 49(1)
High Courts30 Sept 1994Allowed
Homen Borgohain and Others Vs The Brahmaputra Valley Regional Handloom Weavers'' Co-Operative Society Ltd.
Gauhati High Court · (1995) CriLJ 2357
Criminal Procedure Code, 1973 (CrPC) — Section 198, 199(1)Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
High Courts30 Sept 1994
State of Assam Vs Bhuban Tanti Bhuban Tanti Vs State of Assam
Gauhati High Court · (1995) 1 GLR 81
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 326, 34, 448
High Courts30 Sept 1994
On The Death of Chouthmal Jalan Legal Heirs Namely Smti Ratna Devi Jalan Vs Pramila Paul and Another
Gauhati High Court · (1994) 2 GLJ 527 : (1995) 1 GLT 452
Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Sept 1994Allowed
Md. Isha Haque Vs Asadur Rahman Hazarika and Others
Gauhati High Court · (1994) 09 GAU CK 0013
Assam Urban Areas Rent Control Act, 1972 — Section 6
High Courts30 Sept 1994Allowed
Himat Singka Motor Work Ltd. Vs State of Assam and Others
Gauhati High Court · (1995) 1 GLR 384
High Courts28 Sept 1994Dismissed
M.A. Jalil, Keikhoo Vs State of Manipur and Others
Gauhati High Court · (1995) 1 GLR 373
High Courts28 Sept 1994
Union of India and Ors. Vs Irom Iboyaima Singh
Gauhati High Court · (1995) 1 GLJ 183