High Courts07 May 1995
State of Assam Vs Margherita Mahakuma Prathamik Brittidhari Shikshak Sanmelani
Gauhati High Court · (1996) 2 GLJ 376 : (1997) 1 GLT 167
Constitution of India, 1950 — Article 226, 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,018 of 1,245
High Courts06 May 1995
Hijam Ibobi Singh Vs State of Manipur
Gauhati High Court · (1996) 2 GLJ 362
Constitution of India, 1950 — Article 26, 26, 26(d), 26(d)
High Courts05 May 1995
Commissioner of Wealth Tax Vs Master Anurag Bagaria
Gauhati High Court · (1995) 82 TAXMAN 47
Income Tax Act, 1961 — Section 212Wealth Tax Act, 1957 — Section 16(3), 27(1)
High Courts05 May 1995
Commissioner of Wealth Tax Vs Gaurishankar Agarwal
Gauhati High Court · (1995) 82 TAXMAN 97
Wealth Tax Act, 1957 — Section 16(3), 27(1)
High Courts05 May 1995
Commissioner of Income Tax Vs Structural and Mfg. Co. (P.) Ltd.
Gauhati High Court · (1995) 82 TAXMAN 107
Income Tax Act, 1961 — Section 139(1), 143(2), 256(1)
High Courts05 May 1995Dismissed
Apollo Machinery Mart Vs On the Death of Firoj Shah Mustt. Rausana Begum and Others
Gauhati High Court · AIR 1996 Guw 5
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
High Courts05 May 1995
Debabrata Bhaumik Vs Sarmistha Sau
Gauhati High Court · (1995) 2 GLR 200
Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 May 1995Allowed
Union of India (UOI) Vs Assam Hard Board Ltd.
Gauhati High Court · (1995) 80 ELT 41
Central Excises and Salt Act, 1944 — Section 11B, 11B(4), 11B(5), 15A, 35Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts05 May 1995
Commissioner of Income Tax Vs Tulsi Govinda Baruah
Gauhati High Court · (1995) 81 TAXMAN 575
Income Tax Act, 1961 — Section 139(1), 139(3), 256(1), 80
High Courts05 May 1995
Commissioner of Wealth Tax Vs Kum Kum Bagaria
Gauhati High Court · (1995) 82 TAXMAN 44
Income Tax Act, 1961 — Section 210Wealth Tax Act, 1957 — Section 16(3), 27(1)
High Courts05 May 1995
Commissioner of Wealth Tax Vs Ramewater Sikaria
Gauhati High Court · (1995) 81 TAXMAN 458
Wealth Tax Act, 1957 — Section 27(1), 5(1)(iv)
High Courts05 May 1995
Commissioner of Income Tax Vs Ramgopal Mody
Gauhati High Court · (1995) 82 TAXMAN 29
Income Tax Act, 1961 — Section 2(23), 256(1), 256(2), 64, 64(1)(i)Partnership Act, 1932 — Section 4
High Courts05 May 1995
Commissioner of Wealth Tax Vs Jiwan Ram Chokhani
Gauhati High Court · (1995) 82 TAXMAN 86
Wealth Tax Act, 1957 — Section 27(1), 5(1)(iv)
High Courts02 May 1995Allowed
Bimalendu Bhagabati Vs Assam Government Construction Corporation Limited and Others
Gauhati High Court · (1995) 3 GLR 405
Constitution of India, 1950 — Article 226
High Courts02 May 1995Dismissed
K.L. Trading Co. Pvt. Ltd. Vs State of Meghalaya and Others
Gauhati High Court · AIR 1996 Guw 17
Constitution of India, 1950 — Article 14, 226, 299
High Courts28 Apr 1995
U. Swindro Lyngdoh Vs U. Dwik Syiemiong and Others
Gauhati High Court · AIR 1996 Guw 87
Constitution of India, 1950 — Article 226Khasi Hills (Establishment, Management and Control of Markets) Regulation, 1979 — Section 2, 6(3), 8
High Courts26 Apr 1995
Jitendra Nath Barthakur Vs Chairman, Assam Co-operative Jute Mills Ltd.
Gauhati High Court · (1995) 1 GLJ 401 : (1998) 4 GLT 489 : (1995) 2 GLT 291
Constitution of India, 1950 — Article 226, 226
High Courts26 Apr 1995
Valsarajan N.K. and Others Vs Indian Banks Association and Others
Gauhati High Court · (1997) 3 LLJ 420
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 18
High Courts24 Apr 1995
Sri Matilal Jindal Vs State of Assam and Another
Gauhati High Court · (1995) CriLJ 3745
High Courts24 Apr 1995
Ka Binti Rumnong Vs P.S. Dkhar and Others
Gauhati High Court · AIR 1996 Guw 13
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227