COMMISSIONER OF INCOME TAX Vs BHARAT BAMBOO and TIMBER SUPPLIERS.
Gauhati High Court · (1998) 146 CTR 487
COURT ARCHIVE
24,891 judgments · page 1,010 of 1,245
Gauhati High Court · (1998) 146 CTR 487
Gauhati High Court · (1996) 219 ITR 130
Gauhati High Court · (1996) 219 ITR 212
Gauhati High Court · (1996) 1 GLJ 243 : (1996) 2 GLR 79 : (1996) 1 GLT 295
Gauhati High Court · (1996) 2 GLJ 203
Gauhati High Court · (1996) 1 GLJ 253 : (1996) 1 GLR 177 : (1996) 1 GLT 34
Gauhati High Court · (1996) 1 GLJ 236 : (1996) 2 GLR 19 : (1996) 3 GLT 669
Gauhati High Court · (1996) 2 GLJ 44 : (1996) 1 GLT 319
Gauhati High Court · (1996) 1 GLJ 25 : (1996) 1 GLR 332 : (1996) 1 GLT 26
Gauhati High Court · (1996) 1 GLJ 263 : (1996) 3 GLT 21
Gauhati High Court · (1996) 1 GLJ 506 : (1996) 3 GLT 345
Gauhati High Court · (1996) 1 GLJ 148 : (1996) 1 GLT 279
Gauhati High Court · AIR 1997 Guw 34
Gauhati High Court · (2006) 2 GLT 443 : (1998) 3 GLT 290
Gauhati High Court · (1996) 1 GLJ 223 : (1996) 2 GLR 36 : (1996) 3 GLT 557
Gauhati High Court · (1996) 1 GLJ 219 : (1996) 1 GLT 387
Gauhati High Court · (1996) 1 GLJ 107
Gauhati High Court · (1996) 1 GLJ 174 : (1996) 1 GLR 443 : (1996) 1 GLT 563
Gauhati High Court · (1996) 1 GLJ 177 : (1996) 1 GLR 416 : (1996) 1 GLT 339