COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 1,007 of 1,245

High Courts29 Mar 1996Dismissed

Oil and Natural Gas Corporation Ltd. and Others Vs Monoranjan Debnath

Gauhati High Court · (1997) 1 GLR 406

Constitution of India, 1950 — Article 12, 311(2)Oil and Natural Gas Corporation Leave Regulations, 1968 — Regulation 13, 14(5), 14(5), 34Oil and Natural Gas Corporation Leave Rules — Rule 14(5), 143

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High Courts29 Mar 1996

Md Karimuddin: Md Salauddin: L.Ningthou: P.Shyamjai Singh Vs State of Manipur and Ors.

Gauhati High Court · (1996) 2 GLJ 62

Constitution of India, 1950 — Article 311(2)(c), 311(2)(c)

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High Courts29 Mar 1996

Gopal Chadra Baruah Vs State of Assam and Ors.

Gauhati High Court · (1996) 2 GLJ 326 : (1996) 3 GLR 262 : (1996) 2 GLT 424

Assam Animal Husbandry and Diary Service Rules, 1989 — Rule 11(5), 11(5)

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High Courts28 Mar 1996

National Diary Development Board Vs Gograj Agarwalla and Co.and Another

Gauhati High Court · (1996) 2 GLJ 90 : (1996) 3 GLR 283 : (1996) 3 GLT 352

Contract Act, 1872 — Section 73, 73

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High Courts28 Mar 1996Dismissed

Dharma Kanta Karmakar Vs State of Assam

Gauhati High Court · (1999) 3 GLR 19

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302

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High Courts28 Mar 1996Allowed

Siba Kanta Medhi Vs Debajyoti Bora and Others

Gauhati High Court · (1998) 3 GLR 198

Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 21(3), 3Constitution of India, 1950 — Article 226

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High Courts26 Mar 1996Allowed

Chongtham Gulamani Singh Vs Koijam Ibotomi Singh

Gauhati High Court · AIR 1996 Guw 93

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts26 Mar 1996

Asrab Ali Vs Lutfur Rahman and Ors.

Gauhati High Court · (1996) 2 GLJ 94

Civil Procedure Code, 1908 — Order 13 Rule 2Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2

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High Courts26 Mar 1996

Arjun Prasad Vs Gorakh Prasad and Ors.

Gauhati High Court · (1996) 1 GLJ 496 : (1996) 3 GLR 279 : (1996) 2 GLT 278

Assam Frontier (Administration of Justice) Regulations, 1945 — Section 52, 52Civil Procedure Code, 1908 — Order 43 Rule 1ACivil Procedure Code, 1908 (CPC) — Order 43 Rule 1A

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High Courts22 Mar 1996Dismissed