High Courts24 Jun 1996
Nasir Ahmed Vs State of Assam
Gauhati High Court · (1996) 2 GLJ 419
Criminal Procedure Code, 1973 — Section 156, 313Criminal Procedure Code, 1973 (CrPC) — Section 156, 313
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,002 of 1,245
High Courts24 Jun 1996
Rabin Medhi Vs State of Assam
Gauhati High Court · (1998) 3 GLJ 596
Constitution of India, 1950 — Article 23, 23
High Courts21 Jun 1996
COMMISSIONER OF Income Tax Vs BONGAIGAON REFINERY AND PETRO-CHEMICALS LTD.
Gauhati High Court · (1996) 141 CTR 154 : (1996) 222 ITR 208
Income Tax Act, 1961 — Section 256
High Courts21 Jun 1996
Commissioner of Wealth-tax Vs Smt. Ratnamala Agarwalla
Gauhati High Court · (1997) 140 CTR 560 : (1996) 222 ITR 257
Compulsory Deposit Scheme (Income Tax Payers) Act, 1974 — Section 7AWealth Tax Act, 1957 — Section 2, 5
High Courts21 Jun 1996Dismissed
Union of India (UOI) and Others Vs India Carbon Ltd. and Others
Gauhati High Court · AIR 1997 Guw 83
Constitution of India, 1950 — Article 162
High Courts21 Jun 1996
COMMISSIONER OF INCOME TAX Vs BONGAIGAON REFINERY and PETRO-CHEMICALS LTD.
Gauhati High Court · (1997) 141 CTR 154
Income Tax Act, 1961 — Section 256
High Courts21 Jun 1996
Dr. Nilkamal Bezbaruah Vs Tila Devi Newar and Others
Gauhati High Court · (1996) 06 GAU CK 0001
Motor Vehicles Act, 1988 — Section 173
High Courts20 Jun 1996
State of Tripura Vs Swapan Dey
Gauhati High Court · (1997) CriLJ 2032
Criminal Procedure Code, 1973 (CrPC) — Section 235, 360Penal Code, 1860 (IPC) — Section 326
High Courts20 Jun 1996
Commissioner of Income Tax Vs Lankashi Tea and Seed Estate (P.) Ltd.
Gauhati High Court · (1996) 222 ITR 133
Income Tax Act, 1961 — Section 216
High Courts20 Jun 1996Dismissed
Jamaluddin Vs State of Assam
Gauhati High Court · (1997) 3 GLR 11
Criminal Procedure Code, 1973 (CrPC) — Section 232, 313Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 34
High Courts20 Jun 1996
COMMISSIONER OF Income Tax Vs LANKASHI TEA and SEED ESTATE (P) LTD.
Gauhati High Court · (1997) 142 CTR 133
Income Tax Act, 1961 — Section 209A, 212, 213, 215, 216
High Courts20 Jun 1996
Imlimeren G.B.and Ors. Vs Tsukdimayangand Ors.
Gauhati High Court · (1996) 2 GLJ 168
Rules for Administration of Justice and Police in Nagaland, 1937 — Rule 29, 29
High Courts19 Jun 1996
Bansidhar Sewbhagowan and Co. Vs Commissioner of Income Tax
Gauhati High Court · (1996) 222 ITR 16
Income Tax Act, 1961 — Section 139, 139(8), 217, 217(1A), 37
High Courts19 Jun 1996
Commissioner of Wealth-tax Vs Kanak Chandra Sarma
Gauhati High Court · (1996) 222 ITR 65
Income Tax Act, 1961 — Section 256Wealth Tax Act, 1957 — Section 27
High Courts19 Jun 1996
Ramesh Bora Vs State of Assam
Gauhati High Court · (1996) 2 GLJ 425 : (1996) 3 GLR 5 : (1996) 3 GLT 529
Criminal Procedure Code, 1973 — Section 360Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 — Section 302, 304 Part 2, 323
High Courts18 Jun 1996
Frontier Construction Vs Commissioner of Income Tax
Gauhati High Court · (1997) 140 CTR 75 : (1996) 221 ITR 878 : (1997) 90 TAXMAN 453
Income Tax Act, 1961 — Section 186, 186(1)
High Courts18 Jun 1996Allowed
Dr. I.D. Panday Vs Union of India (UOI) and Others
Gauhati High Court · (1997) 2 GLR 86
Constitution of India, 1950 — Article 311, 311(3), 324Education Code — Article 80, 81
High Courts17 Jun 1996
Commissioner of Income Tax Vs India Tea and Timber Trading Co.
Gauhati High Court · (1996) 221 ITR 857
Income Tax Act, 1961 — Section 32(1)
High Courts17 Jun 1996
COMMISSIONER OF INCOME TAX Vs INDIA TEA and TIMBER TRADING CO.
Gauhati High Court · (1997) 137 CTR 334
Income Tax Act, 1961 — Section 256, 32
High Courts17 Jun 1996
L.Ram Siem Khozal Vs State of Assam and Ors.
Gauhati High Court · (1996) 2 GLJ 1
Assam General Sales Tax Act, 1993 — Section 33(6), 33(6)