High Courts19 Apr 2022
Najrul Hussain And Anr Vs United India Insurance Company Ltd. And Anr
Gauhati High Court · (2022) 04 GAU CK 0030
Motor Vehicles Act, 1988 — Section 140, 166
COURT ARCHIVE
Gauhati High Court judgments, 2022
621 judgments · page 21 of 32
High Courts19 Apr 2022Allowed
Mitali Saikia Vs State Of Assam And 7 Ors
Gauhati High Court · (2022) 04 GAU CK 0029
Assam Services (Pension) Rules, 1969 — Rule 21, 143A
High Courts13 Apr 2022Dismissed
Ghanakanta Saikia And 72 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 04 GAU CK 0016
High Courts12 Apr 2022
Mousmi Saikia Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 04 GAU CK 0015
High Courts12 Apr 2022
Jaymati Patowary Vs Partha Pratim Mahanta
Gauhati High Court · (2022) 04 GAU CK 0014
High Courts08 Apr 2022Dismissed
Community Action Through Motivation Programme (CAMP) Vs State Of Assam
Gauhati High Court · (2022) 04 GAU CK 0017
Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Gobind Singhal Vs State Of Assam And Anr
Gauhati High Court · (2022) 04 GAU CK 0010
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 201, 302, 376Code Of Criminal Procedure, 1973 — Section 313, 313(1)(b), 313(2), 313(4)
High Courts08 Apr 2022Allowed
Md. Abdul Goni Vs Md. Sibir Ahmed
Gauhati High Court · (2022) 04 GAU CK 0009
Indian Penal Code, 1860 — Section 34, 143, 148, 149, 302, 304, 304II, 323, 325, 326, 447Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Apr 2022Allowed
Md. Tafajjul Hussain @ Tafajjul Hussain Vs Union Of India
Gauhati High Court · (2022) 04 GAU CK 0012
Foreigners Act, 1946 — Section 2(a), 9Evidence Act, 1872 — Section 65B(4)
High Courts07 Apr 2022Allowed
Kumar Ali @ Komar Ali And 6 Ors Vs State Of Assam And Anr.
Gauhati High Court · (2022) 04 GAU CK 0011
Indian Penal Code, 1860 — Section 147, 149, 323, 375, 376, 376(2)(g), 376(2)(h), 376(2)(i), 380, 390, 391, 392, 395, 420, 447, 448, 493Code Of Criminal Procedure, 1973 — Section 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 5(j)(ii), 5(l), 6, 29, 30, 30(1)
High Courts06 Apr 2022
Century Plyboards (I) Limited And Anr Vs Union Of India And 2 Ors
Gauhati High Court · (2022) 04 GAU CK 0018
Anti Dumping Rules, 1995 — Rule 2(b), 17(1), 17(1)(b)Custom Tariff Act, 1975 — Section 9, 9A(1), 9A(2), 9A(5), 9A(6)
High Courts06 Apr 2022Disposed Of
Ayan Kumar Das And Anr. Vs Union Of Indai And 9 Ors
Gauhati High Court · (2022) 04 GAU CK 0013
Constitution Of India, 1950 — Article 21, 226National Trust Act, 1999 — Section 15, 16
High Courts06 Apr 2022Dismissed
Md. Saifuddin Ahmed @ Sahil Vs State Of Assam And Anr
Gauhati High Court · (2022) 04 GAU CK 0047
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Arms Act, 1959 — Section 5, 7, 21(1B)(a), 27, 27(1)
High Courts05 Apr 2022
M/S. Shambhu Electricals And Anr. Vs Gauhati Municipal Corporation And 2 Ors
Gauhati High Court · (2022) 04 GAU CK 0020
Assam Urban Area Rent Control Act, 1972 — Section 5(1), 5(1)(a), 5(1)(b), 5(1)(c), 5(1)(d), 5(1)(e), 5(1)(f), 5(4)Assam Urban Area Rent Control Act, 1972 — Section 2(f)Gauhati Municipal Corporation Act, 1971 — Section 180, 180(1)
High Courts05 Apr 2022Disposed Of
Tafe Motors And Tractors Ltd Vs State Of Assam
Gauhati High Court · (2022) 04 GAU CK 0019
Constitution Of India, 1950 — Article 14, 226
High Courts05 Apr 2022Disposed Of
Habib Ali Barbhuiya Vs State Of Assam And 8 Ors
Gauhati High Court · (2022) 04 GAU CK 0008
Constitution Of India, 1950 — Article 309Assam Service (Pension) Rules, 1969 — Section 31, 36, 108, 108(b), 152U.P. Retirement Benefit Rules, 1961 — Rule 3(8)
High Courts05 Apr 2022Dismissed
Swapan Kumar Singha Vs State Of Assam And 7 Ors
Gauhati High Court · (2022) 04 GAU CK 0007
Constitution Of India, 1950 — Article 226National Council for Teacher Education Rules, 1997 — Section 14(1)National Council For Teacher Education Act, 1993 — Section 14(1), 19, 19(1)
High Courts05 Apr 2022Dismissed
Management Of Tea Research Association Vs Tocklai Employees Union And Anr
Gauhati High Court · (2022) 04 GAU CK 0006
Constitution Of India, 1950 — Article 141, 226Industrial Dispute Act, 1947 — Section 2(j)
High Courts04 Apr 2022Dismissed
Pooja Agarwal Vs State Of Assam And Anr
Gauhati High Court · (2022) 04 GAU CK 0021
Constitution Of India, 1950 — Article 14, 21, 50, 141, 233, 233(1), 233(2), 235Assam Judicial Service Rules, 2003 — Rule 7Finance Act, 2017 — Section 184, 186(2)
High Courts04 Apr 2022Disposed Of
M/S Vridhi Iron Steels Vs Assam Power Distribution Company Limited And Anr
Gauhati High Court · (2022) 04 GAU CK 0005
Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 2, 14, 62(6), 126, 126(1), 126(2), 126(3), 126(4), 126(5), 126(6), 126(6)(a), 127, 135, 135(1), 135(1)(a), 135(1)(b), 135(1)(c), 135(1)(d), 135(1)(e), 135(2), 163, 177