High Courts01 Sept 2022Disposed Of
Sirajuddin Ahmed Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 09 GAU CK 0001
COURT ARCHIVE
Gauhati High Court judgments, 2022
621 judgments · page 10 of 32
High Courts31 Aug 2022Allowed
Md. Rajibul Islam Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 08 GAU CK 0058
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts30 Aug 2022Allowed
Martuz Khan Vs United India Insurance Company Limited And 2 Ors
Gauhati High Court · (2022) 08 GAU CK 0057
Motor Vehicle Act, 1988 — Section 173
High Courts30 Aug 2022Disposed Of
Junu Rani Das Vs Ankur Das
Gauhati High Court · (2022) 08 GAU CK 0056
Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts30 Aug 2022Dismissed
Deep Kumar Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0054
Constitution Of India, 1950 — Article 226Assam Forest Regulation (Amendment) Act, 1995 — Section 31A, 31B, 31C, 31D, 49(4), 49(5), 49(5)(b), 49(5)(c), 49(6)Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 482
High Courts30 Aug 2022Dismissed
Faijul Hoque Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0053
Constitution Of India, 1950 — Article 226Assam Forest Regulation (Amendment) Act, 1995 — Section 31A, 31B, 31C, 31D, 49(4), 49(5), 49(5)(b), 49(5)(c), 49(6)Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 482
High Courts30 Aug 2022Dismissed
Devendra Kumar Yadav Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0052
Constitution Of India, 1950 — Article 226Assam Forest Regulation (Amendment) Act, 1995 — Section 31A, 31B, 31C, 31D, 49(4), 49(5), 49(5)(b), 49(5)(c), 49(6)Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 482
High Courts26 Aug 2022Disposed Of
Abul Kalam Azad And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 08 GAU CK 0038
High Courts26 Aug 2022Dismissed
Arabinda Boro Vs Union Of India And 3 Ors
Gauhati High Court · (2022) 08 GAU CK 0037
High Courts25 Aug 2022Dismissed
National Investigation Agency Vs Aheto Chophi
Gauhati High Court · (2022) 08 GAU CK 0039
National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 34, 120B, 121, 122, 302, 325, 409, 468Arms Act, 1959 — Section 25(1A)
High Courts24 Aug 2022Dismissed
Dhyan Foundation Vs State Of Assam And 10 Ors
Gauhati High Court · (2022) 08 GAU CK 0046
Prevention of Cruelty to Animals (Care and Maintenance of Case Property Animals) Rules, 2017 — Rule 3, 4, 5Transport of Animals Rules, 1978 — Rule 47, 57, 96, 98Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 482
High Courts24 Aug 2022Allowed
Sarat Borkotoky And Anr. Vs Indian National Trade Union Congress And 2 Ors.
Gauhati High Court · (2022) 08 GAU CK 0045
Code Of Civil Procedure, 1908 — Order 43 Rule 1Code Of Criminal Procedure, 1973 — Section 482
High Courts24 Aug 2022Allowed
M/S Spectrum Infra Ventures Pvt Ltd And Anr Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 08 GAU CK 0044
Constitution Of India, 1950 — Article 226Minerals (Other Than Atomic and Hydro Carbons Energy Minerals) Concessions Rules, 2016 — Rule 8, 8(4)Mineral Concessions Rules, 1960 — Rule 36, 54
High Courts24 Aug 2022Allowed
Joy Ram Chauhan And 5 Ors Vs Sudama Chauhan And 10 Ors
Gauhati High Court · (2022) 08 GAU CK 0043
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts24 Aug 2022Dismissed
Oriental Insurance Company Limited Vs Niharendra Narayan Baruah And 4 Ors
Gauhati High Court · (2022) 08 GAU CK 0042
Motor Vehicles Act, 1988 — Section 166
High Courts24 Aug 2022Dismissed
Oriental Insurance Co. Ltd. Vs Srimati Baruah And 3 Ors
Gauhati High Court · (2022) 08 GAU CK 0041
Motor Vehicles Act, 1988 — Section 166
High Courts24 Aug 2022
Sumitra Devi Agarwal And Anr. Vs Hiralal Jat And 4 Ors.
Gauhati High Court · (2022) 08 GAU CK 0040
Indian Penal Code, 1860 — Section 279, 304A, 338, 427
High Courts23 Aug 2022Partly Allowed
Md Fariuddin Ahmed And Anr Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0048
Assam Police Manual, — Rule 53(d)Indian Penal Code, 1860 — Section 34, 96, 97, 99, 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 161, 313
High Courts23 Aug 2022Allowed
Milan Swargiary Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 120B, 147, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Aug 2022Dismissed
Suresh Garodia Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0051
Constitution Of India, 1950 — Article 14, 19, 21, 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 190(1)(b), 320, 482Indian Penal Code, 1860 — Section 376, 506