High Courts10 Jan 2012Dismissed
Smt. Subudini Kar and Another Vs Smti. Sabitri Rani Deb
Gauhati High Court · (2012) 1 GLD 872
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 48, 53, 53A, 54
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 63 of 64
High Courts10 Jan 2012
Sri Ramlal Chouhan and Others Vs State of Assam
Gauhati High Court · (2012) 1 GLD 935
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 395
High Courts10 Jan 2012Allowed
Anurag Agarwal Vs State of Assam and Others
Gauhati High Court · (2012) 3 GLT 163
Constitution of India, 1950 — Article 226
High Courts10 Jan 2012
Shri Lalfamkima Vs The State of Aizawl
Gauhati High Court · (2012) 1 GLD 463
Penal Code, 1860 (IPC) — Section 341, 376(2)
High Courts10 Jan 2012
Okram Kala Singh & Anr. Vs Okram Achou Singh & Ors.
Gauhati High Court · (2012) 1 GLT 465
Civil Procedure Code, 1908 — Order 8 Rule 9Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
High Courts10 Jan 2012
Shri Dulu Kakati Vs State of Assam
Gauhati High Court · (2012) 2 GLD 291
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 448
High Courts10 Jan 2012
Jayanandan Prasad & Anr. Vs State of Assam
Gauhati High Court · (2012) 1 GLT 426
Criminal Procedure Code, 1973 — Section 439Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 36(4)
High Courts10 Jan 2012
Suman Majumder Vs State of Tripura
Gauhati High Court · (2012) 2 GLT 57
Citizenship Act, 1955 — Section 17, 17Foreigners Act, 1946 — Section 14, 14Penal Code, 1860 — Section 420, 468, 471
High Courts10 Jan 2012
Nabadishwar Roy and Others Vs State of Assam
Gauhati High Court · (2012) 1 GLD 900
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts07 Jan 2012
Sri Pravat Giri Vs State of Tripura
Gauhati High Court · (2012) 01 GAU CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380
High Courts07 Jan 2012Dismissed
Sri Taher Hossain Vs State of Tripura
Gauhati High Court · (2012) 01 GAU CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323
High Courts06 Jan 2012Allowed
Mrs. Mallika Kalita Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 878 : (2012) 4 GLT 461
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Jan 2012Dismissed
Dharampal Satyapal Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 883 : (2012) 47 VST 431
Assam Value Added Tax Act, 2003 — Section 40, 79Constitution of India, 1950 — Article 136, 226
High Courts06 Jan 2012
Rituraj Das, Son of Late Puspendra Das, Resident of Seuni Ali, Block No.7, AT Road, Jorhat, District- Jorhat, Assam. Vs Nityendra Kumar Das, Son of Late Gyanandra Das, Resident of Seuni Ali, Block No.7, AT Road, Jorhat, District- Jorhat, Assam.
Gauhati High Court · (2012) 01 GAU CK 0070
High Courts06 Jan 2012Dismissed
Sri Gopal Debnath Vs State of Tripura
Gauhati High Court · (2012) 01 GAU CK 0058
Penal Code, 1860 (IPC) — Section 494, 495
High Courts06 Jan 2012Dismissed
Smt. Rupa Majumder Vs State of Tripura and Sri Shib Sankar Majumder
Gauhati High Court · (2012) 01 GAU CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 372Penal Code, 1860 (IPC) — Section 323, 427, 448, 498(A), 506
High Courts06 Jan 2012
Sri Gokul Bora, Son of Sri Paniram Bora, Kolakhowa Gaon (Kaliachuk), Charigaon Mouza, P.S.Jorhat, District – Jorhat, Assam Vs Dipumoni Bora, Daughter of Late Chaniram Saikia, Nowbaisha Gaon (Koch Chuk), Hazari Mouza, P.S.Jorhat, District – Jorhat, Assam
Gauhati High Court · (2012) 01 GAU CK 0043
High Courts06 Jan 2012
Shyamali Deb Roy, Wife of Sri Arijit Dey, Daughter of Sri Dipak Ranjan Deb Roy, Resident of 31st Bn.S.S.B.Mathiajuri, P.O.Gosaigaon, District – Kokrajhar, Assam Vs Sri Arijit Dey, Son of Sri Amalendu Bhusan Dey, Resident of Langai Road, Karimganj Town, P.O. & P.S.Karimganj, District Karimganj (Assam).
Gauhati High Court · (2012) 01 GAU CK 0036
High Courts05 Jan 2012Allowed
Anup Trade and Transport Pvt. Ltd. Vs The Food Corporation of India and Others
Gauhati High Court · (2012) 1 GLD 888
Constitution of India, 1950 — Article 14, 19(1), 21
High Courts05 Jan 2012
Premier Roller Flour Mill (M/S) & Ors. Vs State of Assam & Ors.
Gauhati High Court · (2013) 2 GLR 927 : (2012) 4 GLT 335