High Courts27 Feb 2012Allowed
Smt. Rebek Lalnunthari Sailo Vs Shri Ramthangmawia
Gauhati High Court · (2012) 02 GAU CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401, 482
COURT ARCHIVE
Gauhati High Court judgments, 2012
1,280 judgments · page 53 of 64
High Courts24 Feb 2012
Guneshwar Rajbongshi Vs Kamales War Rajbongshi and Another
Gauhati High Court · (2012) 3 GLD 198 : (2012) 2 GLT 872
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Specific Relief Act, 1963 — Section 34, 42
High Courts24 Feb 2012Dismissed
Sri Ratan Bhattacharjee Vs Tripura State Co-operative Bank Ltd.
Gauhati High Court · (2012) 02 GAU CK 0076
High Courts23 Feb 2012Dismissed
Banamali Sinha and Another Vs Managing Committee of New Hindi Secondary School, Agartala
Gauhati High Court · (2012) CriLJ 1843 : (2012) 3 GLD 494
Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 12, 19, 19(1)
High Courts23 Feb 2012Allowed
Sri Subrata Saha Vs Sri Pranab Kr. Saha
Gauhati High Court · (2012) 2 GLD 686
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 34
High Courts23 Feb 2012
Biraj Choudhury and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2012) 3 GLR 810
High Courts23 Feb 2012Allowed
Anjali Mazumdar @ Anjali Baruah Vs Prasanna Kumar Mazumdar
Gauhati High Court · (2012) 3 GLT 325
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 397(3), 482
High Courts23 Feb 2012
Md.Jahrul Islam, Son of Shri Makaddas Ali, Resident of village Hataiband, P.O.Lakhipur, P.S.Patharkandi, District- Karimganj, Assam Vs State of Assam
Gauhati High Court · (2012) 02 GAU CK 0042
High Courts23 Feb 2012Dismissed
White Ali(M.D.) Vs State of Assam
Gauhati High Court · (2012) 3 GLT 110
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302, 326
High Courts23 Feb 2012
Bina Das, Wife of Sri Bokul Das, of Kalibari Road, P.O. & P.S.Hojai, Dist- Nagaon, Assam Vs Union of India Represented by the Secretary to the Government of India in the Ministry of Petroleum and Natural Gas, New Delhi
Gauhati High Court · (2012) 02 GAU CK 0033
High Courts23 Feb 2012
Ranadhir Bhowmick, Son of late Rajendra Kumar Bhowmick, of Nabapally Road, Malugram, P.O.Silchar-2, District – Cachar, Assam Vs State of Assam
Gauhati High Court · (2012) 02 GAU CK 0032
High Courts23 Feb 2012
Ramesh Manki Vs State of Assam
Gauhati High Court · (2012) 2 GLT 316
Criminal Procedure Code, 1973 — Section 357(A)Criminal Procedure Code, 1973 (CrPC) — Section 357(A)Penal Code, 1860 — Section 302
High Courts22 Feb 2012Allowed
Md. Rahimuddin Ahmed and Others Vs State of Assam
Gauhati High Court · (2012) 2 GLD 623
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 319, 321, 323, 34, 427
High Courts22 Feb 2012
The State of Mizoram and Others Vs F. Lalthangliana and Others
Gauhati High Court · (2012) 02 GAU CK 0121
High Courts22 Feb 2012
Tata Sky Ltd., A company incorporated under the provisions of the Companies Act, 1956 and having its registered office at 3rd Floor, Bombay Dyeing A.O.Building, Pandurang Budhkar Marg, Worli, Mumbai and having its branch office at Dihang Arcade, 3rd Floor, G.S.Road, near Rajeeb Bhawan, Opposite Pallavi Motors, Guwahati-781005, Assam through its authorised representative/ signatory Samar J.Bordoloi. Vs State of Assam, Represented by Principal Secretary (Finance Department, Tax Division) to the Government of Assam, Dispur, Guwahati-6.
Gauhati High Court · (2012) 02 GAU CK 0084
High Courts22 Feb 2012Dismissed
Sewalirajbangshi Vs State of Assam and Another
Gauhati High Court · (2012) 2 GLD 421 : (2012) 2 GLT 925
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 406, 417, 493, 90
High Courts22 Feb 2012Dismissed
Sri Romesh Ch. Chutia and Others Vs State of Assam and Others
Gauhati High Court · (2012) 2 GLD 645
Constitution of India, 1950 — Article 226
High Courts22 Feb 2012
Sri Ananda Kundu, S/o Late Upendra Kundu, Resident of Dakhin Bidyanagar, P.O.Amtala, P.S.Hojai, Nagaon, Assam Vs Union of India, Represented by the Secretary to the Government of India, Ministry of Home Affairs, New Delhi
Gauhati High Court · (2012) 02 GAU CK 0031
High Courts22 Feb 2012Dismissed
Sri Rajib Baruah Vs Majibuddin Ahmed and Another
Gauhati High Court · (2012) 2 GLD 454
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 190, 192, 2(d)Penal Code, 1860 (IPC) — Section 206, 23, 406, 415, 420
High Courts22 Feb 2012Dismissed
Abdul Kalam @ Abul Kalam (MD.) and Ors Vs State of Assam and Anr
Gauhati High Court · (2012) 3 GLT 124
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 482