High Courts25 May 2012Dismissed

Sahab Uddin (MD.) and Others Vs State of Assam

Gauhati High Court · (2012) 3 GLT 440

Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 105Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xi), 2(xi)(a), 2(xi)(b), 2(xiv), 20(b)
High Courts24 May 2012

Bapdhan Bordoloi Vs State of Assam

Gauhati High Court · (2012) 3 GLT 388

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 320, 325, 326, 85
High Courts24 May 2012Dismissed

Sri Ram Tossa Vs The State of Assam

Gauhati High Court · (2012) 3 GLD 697

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 313(1)(a), 313(1)(b), 314Evidence Act, 1872 — Section 145, 157, 21, 24, 24Penal Code, 1860 (IPC) — Section 201, 302, 34