High Courts18 Dec 2012Dismissed

Sandip Roy Vs State of Tripura

Gauhati High Court · (2013) 2 DMC 276 : (2013) 2 GLD 277 : (2013) 1 GLT 745

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 304B, 498A