High Courts04 Feb 2005
R.K.Ranjit Singh @ Ranjitsana Rajmumar Vs State of Manipur and Ors.
Gauhati High Court · (2005) 02 GAU CK 0054
COURT ARCHIVE
Gauhati High Court judgments, 2005
798 judgments · page 36 of 40
High Courts04 Feb 2005
Kemar Kamsi and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2005) 3 GLR 43 : (2005) 1 GLT 587
High Courts04 Feb 2005Dismissed
Rita Purkayastha Vs Sunil Nath and Others
Gauhati High Court · (2005) 2 GLR 265
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 401, 401(4), 482
High Courts03 Feb 2005Dismissed
Prabhat Marketing Co. Ltd. Vs State of Assam and Another
Gauhati High Court · (2005) 142 STC 462
Assam General Sales Tax (Amendment) Act, 1998 — Section 8A, 8A(3)
High Courts03 Feb 2005Allowed
Bulbuli Dutta Vs Subodh Datta
Gauhati High Court · (2005) 2 GLR 472 : (2005) 1 GLT 599
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 482, 483Penal Code, 1860 (IPC) — Section 125
High Courts03 Feb 2005Dismissed
United India Insurance Co. Ltd. Vs Member, Motor Accident Claims Tribunal and Others
Gauhati High Court · (2005) 4 ACC 376 : (2005) 2 GLR 452
Constitution of India, 1950 — Article 227
High Courts03 Feb 2005Dismissed
Pritish Ranjan Roy and Others Vs State of Tripura and Others
Gauhati High Court · (2006) 2 GLR 294 : (2005) 1 GLT 237
Constitution of India, 1950 — Article 136, 14, 142, 16, 162
High Courts03 Feb 2005Allowed
Dwijendra Nath Choudhury Vs State of Assam and Another
Gauhati High Court · (2005) 2 GLR 278
High Courts03 Feb 2005Allowed
Dilip Sarma Vs State of Assam
Gauhati High Court · (2005) 2 GLR 281
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 386, 387Penal Code, 1860 (IPC) — Section 34, 498(A), 506
High Courts03 Feb 2005Allowed
Mutum Shantikumar Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2005) 1 GLT 413
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27, 27(2)Constitution of India, 1950 — Article 311(2)
High Courts03 Feb 2005
New Star Corporation Vs State of Assam and Others
Gauhati High Court · (2005) 142 STC 484
Assam General Sales Tax Act, 1993 — Section 30Constitution of India, 1950 — Article 226
High Courts03 Feb 2005Allowed
Sidheswar Deka Vs State of Assam and Others
Gauhati High Court · (2005) 2 GLR 256
Constitution of India, 1950 — Article 14, 16
High Courts02 Feb 2005
Gujarat Co-operative Milk Marketing Federation Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2007) 6 VST 430
High Courts02 Feb 2005Dismissed
Barad Kesar Bhai Vs Union of India (UOI) and Others
Gauhati High Court · (2005) 2 GLR 260
Border Security Force Act, 1968 — Section 19Border Security Force Rules, 1969 — Rule 22, 22(2)
High Courts02 Feb 2005Dismissed
Bishu Das @ Jishu Das Vs State of Assam
Gauhati High Court · (2005) 2 GLT 196
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2005Dismissed
S.P. Road Link and Others Vs State of Tripura and Another
Gauhati High Court · (2006) 2 GLT 90 : (2006) 144 STC 380
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 19(1), 301, 302, 303, 304Tripura Sales Tax Act, 1976 — Section 29, 29(4), 30, 32, 32(1)
High Courts02 Feb 2005Allowed
Dilip Kumar Saha Vs State of Assam and Others
Gauhati High Court · (2006) 144 STC 408
Assam General Sales Tax Act, 1993 — Section 17(6)
High Courts01 Feb 2005
Ramjitanti Vs State of Assam
Gauhati High Court · (2005) 2 GLR 479 : (2005) 2 GLT 401
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2005
Suruj Ali Vs State of Assam
Gauhati High Court · (2005) 2 GLR 461 : (2005) GLT 146 Supp
Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Feb 2005Dismissed
M.V. Kartikeyan Nair Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2005) 1 GLT 192
Constitution of India, 1950 — Article 148(5), 226