High Courts25 Feb 2005Allowed
Ram Prasad Kumar and Another Vs Suuraj Nath Goala and Others
Gauhati High Court · (2005) 2 GLR 679 : (2007) 1 GLT 660 : (2005) 2 GLT 303
Transfer of Property Act, 1882 — Section 106, 116
COURT ARCHIVE
Gauhati High Court judgments, 2005
798 judgments · page 33 of 40
High Courts24 Feb 2005Dismissed
Moina Muchi Vs Anardu Muchi
Gauhati High Court · (2005) 2 GLT 204
Insurance Act, 1938 — Section 39
High Courts24 Feb 2005
Th.Saratchandra Singh and Ors. Vs Ningthoujam Nabadwip Singh and Ors.
Gauhati High Court · (2005) 02 GAU CK 0020
High Courts23 Feb 2005Dismissed
S.S.E. Private Ltd. Vs The State of Assam and Others
Gauhati High Court · (2005) 2 GLR 468 : (2005) GLT 242 Supp
High Courts23 Feb 2005Allowed
Chalthiangi Vs State of Mizoram and Others
Gauhati High Court · (2005) 2 GLR 328 : (2005) 1 GLT 547
Civil Procedure Code, 1908 (CPC) — Section 80Lushai Hills District (House Site) Act, 1953 — Section 3, 3(2)Mizo District (Land and Revenue) Act, 1956 — Section 4
High Courts23 Feb 2005Dismissed
Premikanta Singh Vs State of Manipur and Others
Gauhati High Court · (2006) 1 GLT 121
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 125Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 27
High Courts22 Feb 2005Dismissed
Sanjib Puzari Vs Assam State Electricity Board and Others
Gauhati High Court · (2005) 105 FLR 1142 : (2005) 1 GLT 405
High Courts21 Feb 2005
Suren Chandra Das and Another Vs State of Assam and Others
Gauhati High Court · (2005) 3 GLR 638 : (2005) 2 GLT 279 : (2005) 2 GLT 143
Assam Requisition and Control of Vehicles Act, 1968 — Section 2, 3, 3(1), 3(2), 3(3)Constitution of India, 1950 — Article 14
High Courts18 Feb 2005
National Insurance Company Ltd. Vs Manuhoram Imochouba Sharma
Gauhati High Court · (2005) 3 GLT 435
Workmens Compensation Act, 1923 — Section 30, 30, 4, 4
High Courts18 Feb 2005Dismissed
Som Prakash Singhania Vs State of Assam
Gauhati High Court · (2005) 1 GLT 592
Assam Tea Plantation Provident Fund and Pension Fund Scheme Act, 1955 — Section 11, 2, 2(17), 3, 7Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482
High Courts18 Feb 2005Allowed
Md. Jiaur Rahman Vs State of Assam
Gauhati High Court · (2005) CriLJ 4245 : (2005) 2 GLT 404
Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 250, 250(2)Penal Code, 1860 (IPC) — Section 399, 68(1), 69
High Courts18 Feb 2005Dismissed
Bhola Sha @ Bhola Sah Vs State of Assam
Gauhati High Court · (2005) GLT 158 Supp
Evidence Act, 1872 — Section 32, 32(1), 32(2), 32(3), 32(4)Penal Code, 1860 (IPC) — Section 300, 302, 307
High Courts18 Feb 2005Allowed
K. Dutta Vs S. Dutta and Others
Gauhati High Court · (2005) GLT 586 Supp
Assam Administrative Tribunal Act, 1977 — Section 2, 9Assam Secondary Education (Provincialisation) (Amendment) Rules, 1982 — Rule 2Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 2005
Pukhrambam Tikendrajit Singh and Ors. Vs K.Thaibema Devi and Ors.
Gauhati High Court · (2005) 02 GAU CK 0021
High Courts18 Feb 2005
State of Assam Vs Lebudhar Chutia
Gauhati High Court · (2006) 1 GLT 755
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 326
High Courts17 Feb 2005Dismissed
State of Nagaland and Another Vs Kenneleisa Neikha and Others
Gauhati High Court · (2005) GLT 207 Supp
University Grants Commission Act, 1956 — Section 12B, 2
High Courts17 Feb 2005Allowed
Kriti Singh Vs State of Assam
Gauhati High Court · (2005) 2 GLT 274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304, 304A
High Courts17 Feb 2005
Nazrul Islam Laskar Vs Afsar Hussain Laskar and Others
Gauhati High Court · (2005) 2 GLT 13
Assam Births and Deaths Registration Act, 1935 — Section 18Assam Panchayat (Constitution) Rules, 1995 — Rule 54Assam Panchayat Act, 1994 — Section 83
High Courts17 Feb 2005Dismissed
Prasantakumar Deb Vs Gauri Shankar Pau. and Others
Gauhati High Court · (2005) GLT 540 Supp
Assam Urban Areas Rent Control Act, 1946 — Section 6(1), 6(4)Assam Urban Areas Rent Control Act, 1972 — Section 5(1), 5(4)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Feb 2005Dismissed
Oriental Insurance Co. Ltd. Vs Liansangpuii and Another
Gauhati High Court · (2006) 2 ACC 340 : (2007) ACJ 801 : (2005) 2 GLR 438
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 147, 149, 149(1), 149(2), 163A