High Courts01 Sept 2005Allowed
Sikaria Sons (P.) Ltd. and Another Vs Commissioner of Taxes and Others
Gauhati High Court · (2006) 2 GLR 62 : (2005) GLT 246 Supp
COURT ARCHIVE
Gauhati High Court judgments, 2005
798 judgments · page 10 of 40
High Courts01 Sept 2005Dismissed
State of Tripura and Others Vs Smt. Narayani Sharma
Gauhati High Court · (2005) CriLJ 4239 : (2006) GLT 1 Supp
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 380, 457
High Courts01 Sept 2005Allowed
Porcelain India (P.) Ltd. Vs State of Assam and Others
Gauhati High Court · (2006) 1 GLR 708 : (2005) GLT 292 Supp
Assam Finance (Sales Tax) Act, 1956 — Section 3B, 3BAssam Industries (Sales Tax Concessions) Act, 1986 — Section 3
High Courts31 Aug 2005Dismissed
Girindra Chandra Banik Vs State of Tripura and Another
Gauhati High Court · (2005) GLT 376 Supp
Land Acquisition Act, 1894 — Section 12(2), 18, 18(1), 18(2), 30Limitation Act, 1963 — Section 5
High Courts31 Aug 2005Dismissed
State of Assam Vs Bishnu Prasad Sinha and Another
Gauhati High Court · (2006) 1 GLR 347 : (2005) 3 GLT 472
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(2)
High Courts31 Aug 2005
Naorem Ibomcha Singh and Others Vs Joint Secretary (Revenue) and Others
Gauhati High Court · (2006) GLT 183 Supp
Constitution of India, 1950 — Article 166, 226Income Tax Act, 1961 — Section 34Manipur Land Revenue and Land Reforms (Allotment of Land) Rules, 1962 — Rule 15
High Courts31 Aug 2005
Achong Haokip Vs Low Veikhui and Ors.
Gauhati High Court · (2005) 08 GAU CK 0004
High Courts30 Aug 2005
Safiqur Rahman Choudhury Vs State of Assam and Others
Gauhati High Court · (2005) GLT 273 Supp
Assam Municipal Act, 1956 — Section 14
High Courts30 Aug 2005
Santanu Banerjee Vs Gauhati Municipal Corporation and Others
Gauhati High Court · (2006) GLT 80 Supp
High Courts29 Aug 2005
D.M. Engineering Vs Commissioner of Income Tax
Gauhati High Court · (2006) 199 CTR 545
Income Tax Act, 1961 — Section 132, 143, 147, 256, 68
High Courts29 Aug 2005
Kongbrailatpam Babita Devi Vs State of Manipur and Ors.
Gauhati High Court · (2005) 08 GAU CK 0057
High Courts29 Aug 2005Dismissed
National Insurance Co. Ltd. Vs Bikram Kumar Das and Another
Gauhati High Court · (2006) 1 GLR 531 : (2005) 4 GLT 705 : (2004) 4 GLT 705
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 338
High Courts28 Aug 2005
Md.Samir Khan Vs State of Manipur and Ors.
Gauhati High Court · (2005) 08 GAU CK 0037
High Courts26 Aug 2005Dismissed
Swapan Mallick Vs Purna Laxmi and Others
Gauhati High Court · (2005) GLT 296 Supp
Tripura Land Revenue and Land Reforms Act, 1960 — Section 187, 187(1), 187(3), 187B
High Courts26 Aug 2005Dismissed
Debasish Basu Vs Jayanta Bikash Dhar alias Jayanta Dhar
Gauhati High Court · (2006) 1 GLR 522 : (2005) 4 GLT 505 : (2004) 1 GLT 505
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 15, 16, 17, 18Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts26 Aug 2005Allowed
Rameswar Hazarika Vs State of Assam
Gauhati High Court · (2006) 2 GLR 360 : (2005) 4 GLT 191 : (2004) 4 GLT 191
Penal Code, 1860 (IPC) — Section 405, 406, 409
High Courts25 Aug 2005Dismissed
Jyostna Chakraborty and Others Vs Sujit Banerjee and Others
Gauhati High Court · (2006) GLT 793 Supp
Assam Urban Areas Rent Control Act, 1946 — Section 6(4)Assam Urban Areas Rent Control Act, 1972 — Section 2, 5(1), 5(4)
High Courts25 Aug 2005Dismissed
Md. Kalim Vs State of Assam and Others
Gauhati High Court · (2007) 8 VST 689
Central Sales Tax Act, 1956 — Section 9
High Courts25 Aug 2005
Kongkham Kunjo Singh Vs State of Manipur and Anr.
Gauhati High Court · (2005) 08 GAU CK 0053
High Courts25 Aug 2005Allowed
The Nagaland Bar Association Vs The State of Nagaland and Another
Gauhati High Court · AIR 2006 Guw 17 : (2005) 4 GLT 476 : (2004) 4 GLT 476
Constitution of India, 1950 — Article 14, 21, 39A