High Courts19 Mar 1999
Ram Gopal Agarwalla Vs Rajendra Kumar Sharma
Gauhati High Court · (1999) 3 GLJ 603
Meghalaya Urban Areas Rent Control Act, 1972 — Section 5(4), 5(4)
COURT ARCHIVE
Gauhati High Court judgments, 1999
480 judgments · page 20 of 24
High Courts19 Mar 1999
North Eastern Fire and Security Services Vs O.N.G.C. Ltd. and Others
Gauhati High Court · (1999) 1 GLT 592
Constitution of India, 1950 — Article 14
High Courts19 Mar 1999
R.K. David and Another Vs State of Manipur and Others
Gauhati High Court · (1999) 3 GLT 620
High Courts18 Mar 1999
Union of India (UOI) and Another Vs Sandhu Sons
Gauhati High Court · (1999) 3 GLT 610
Limitation Act, 1963 — Section 5
High Courts16 Mar 1999
Kamakhya Das and Another Vs Upen Baruah and Others
Gauhati High Court · (1999) 1 GLT 440
Motor Vehicles Act, 1988 — Section 149(2), 173
High Courts16 Mar 1999
Gayatri Trading Co. Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 419
Assam General Sales Tax Act, 1993 — Section 16(1), 23(1), 25Assam General Sales Tax Rules, 1993 — Rule 25(1), 25(2), 25(3)Constitution of India, 1950 — Article 226
High Courts16 Mar 1999
Guwahati Stock Exchange Employees'' Union and Others Vs Presiding Officer, Industrial Tribunal and Others
Gauhati High Court · (1999) 1 GLT 417
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 2Specific Relief Act, 1963 — Section 34
High Courts12 Mar 1999
Director of State Lotteries Vs Assistant Commissioner of Income Tax and Others
Gauhati High Court · (1999) 156 CTR 464 : (1999) 2 GLT 307 : (1999) 238 ITR 1
Income Tax Act, 1961 — Section 194B, 2(24), 28
High Courts12 Mar 1999Dismissed
Sunset Trading Corporation and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2000) 1 GLT 577
High Courts11 Mar 1999
Nashiruddin Ahmed Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 202
Assam Panchayat Act, 1994 — Section 120, 122, 125(4), 132Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226
High Courts11 Mar 1999
State of Nagaland and Others Vs Confederation of All Nagaland State Service Employees Asson.
Gauhati High Court · (1999) 1 GLT 400
General Provident Fund (Central Services) Rules, 1960 — Rule 12, 15
High Courts11 Mar 1999Dismissed
Nashruddin Ahmed Vs State of Assam and Others
Gauhati High Court · (1999) 3 GLR 267
Assam Panchayat Act, 1994 — Section 120, 122, 125(4), 132Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226
High Courts10 Mar 1999Allowed
Rajendra Singh Kothari Vs Lakhpat Raj Singhvi
Gauhati High Court · (1999) 2 GLT 269
Civil Procedure Code, 1908 (CPC) — Section 107, 35A
High Courts09 Mar 1999Allowed
Jyotish Talukdar Vs Union of India (UOI) and Others
Gauhati High Court · (1999) 2 GLT 400
Constitution of India, 1950 — Article 226
High Courts09 Mar 1999
Kumar Kaibarta Gaonmin Silpa Samabai Samity Ltd. Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 276
Constitution of India, 1950 — Article 226
High Courts09 Mar 1999
Dadhi Kalita Vs State of Assam and Others
Gauhati High Court · (1999) 2 GLT 417
Assam Elementary Education (Provincialisation) Act, 1974 — Section 27Assam Elementary Education (Provincialisation) Services and Conduct Rules, 1981 — Rule 5Assam Secondary Education (Provincialisation) Act, 1977 — Section 3(3)
High Courts09 Mar 1999Allowed
Assam Brookes Ltd. Vs Lal Bahadur
Gauhati High Court · (1999) 2 GLT 422
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 2Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, 100
High Courts09 Mar 1999
Dhiren Kumar Nath Vs State of Assam and Others
Gauhati High Court · (1999) 1 GLT 411
High Courts08 Mar 1999Allowed
Surendra Singh and Others Vs State of Assam and Others
Gauhati High Court · AIR 1999 Guw 131 : (1999) 1 GLT 508
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 2(2), 3, 4(2), 7(4)Constitution of India, 1950 — Article 226
High Courts08 Mar 1999
Commissioner of Taxes Vs B.R.P.L.
Gauhati High Court · (1999) 1 GLT 224
Assam (Sales of Petroleum and Petroleum Products, including Motor Spirit and Lubricants) Taxation Act, 1955 — Section 11(3)