COURT ARCHIVE

Gauhati High Court judgments, 1999

480 judgments · page 15 of 24

High Courts21 May 1999Allowed

Ram Sankar Bhattacharjee Vs Gauhati High Court and Others

Gauhati High Court · (1999) 2 GLT 327

Constitution of India, 1950 — Article 14, 229(1)Gauhati High Court (The High Court of Assam, Nagaland, Meghalaya, Manipur and Tripura) Appointment, Condition of Service and Conduct) Rules, 1967 — Rule 173, 6, 90

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High Courts20 May 1999Allowed

Rina Nandi Vs Amit Nandi

Gauhati High Court · (1999) 3 GLR 454

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(A)

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High Courts20 May 1999

Aditya Sonowal Vs V.J. Sood

Gauhati High Court · (1999) CriLJ 4699 : (1999) 2 GLT 510

Constitution of India, 1950 — Article 125, 129, 20Contempt of Courts Act, 1971 — Section 12, 12(1), 2Criminal Procedure Code, 1973 (CrPC) — Section 5(2)

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High Courts19 May 1999Allowed

Tabong Pasar Vs State of Arunachal Pradesh and Others

Gauhati High Court · (1999) 3 GLT 90

Central Civil Services (Temporary Service) Rules, 1965 — Rule 2, 5, 5(1), 9Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 302, 34

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High Courts19 May 1999Dismissed

Oriental Insurance Co. Ltd. Vs Member, Motor Accident Claims Tribunal

Gauhati High Court · (1999) 2 GLT 235

Motor Vehicles Act, 1988 — Section 149(2), 170, 96(2)

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High Courts19 May 1999Dismissed

Konthoujam Kuber Singh Vs Registrar, Central Agricultural University and Others

Gauhati High Court · (2000) 1 GLT 118

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High Courts18 May 1999

Surajit Das and Others Vs Union of India (UOI) and Others

Gauhati High Court · (1999) 2 GLT 404

Constitution of India, 1950 — Article 226

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High Courts18 May 1999Dismissed

H. Dwijashekhar Sarma Vs H. Dwijamani Sharma

Gauhati High Court · (1999) 3 GLT 14

Civil Procedure Code, 1908 (CPC) — Section 11, 11(1)

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High Courts18 May 1999Dismissed

Bharat Hydro Power Corporation Ltd., Guwahati Vs Assam State Electricity Board, Guwahati

Gauhati High Court · AIR 1999 Guw 151 : (1999) 2 GLT 86

Arbitration and Conciliation Act, 1996 — Section 11A

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High Courts18 May 1999

New India Assurance Co.Ltd. Vs Bhupen Burman

Gauhati High Court · (1999) 3 GLJ 393

Motor Vehicles Act, 1988 — Section 140, 140

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High Courts18 May 1999Allowed

Sonit Kumar Das Vs State of Assam and Another

Gauhati High Court · (1999) 2 GLT 99

Constitution of India, 1950 — Article 14, 16, 226

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High Courts17 May 1999

S.K.Saikia Vs State of Nagaland

Gauhati High Court · (1999) 3 GLJ 395

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High Courts17 May 1999Allowed

Tapan Kr. Roy Vs Oriental Insurance Co. Ltd. and Others

Gauhati High Court · (1999) 2 GLT 316

Constitution of India, 1950 — Article 20(3), 21, 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 25, 25(12), 25(6), 3, 4(1)

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High Courts17 May 1999

Narayan Chowdhury Vs State of Tripura and Others

Gauhati High Court · (1999) 2 GLT 360

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High Courts14 May 1999

Commissioner of Income Tax Vs Smt. Pratima Saha and Another

Gauhati High Court · (1999) 2 GLT 146 : (1999) 239 ITR 570

Income Tax Act, 1961 — Section 27, 64(1)Indian Nursing Council Act, 1947 — Section 11

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High Courts13 May 1999Dismissed

Abdul Latif (Md.) and Others Vs State of Assam

Gauhati High Court · (1999) 2 GLT 143

Penal Code, 1860 (IPC) — Section 34, 366, 366A, 376, 376(2)

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High Courts13 May 1999

Sawali Thakur and Others Vs State of Assam and Others

Gauhati High Court · (1999) 2 GLT 261

Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 6Constitution of India, 1950 — Article 226

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High Courts13 May 1999Allowed

Ayesha Khatun @ Rakhi Jha Vs State of Assam

Gauhati High Court · (1999) 3 GLR 69

Criminal Procedure Code, 1973 (CrPC) — Section 109, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 366

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High Courts13 May 1999Dismissed

Dr. Rasheswar Chandra Paul Vs State of Assam and Others

Gauhati High Court · (1999) 3 GLT 596

Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3Assam Services (Discipline and Appeal) Rules, 1964 — Rule 5, 9Constitution of India, 1950 — Article 311

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High Courts12 May 1999Dismissed

Assam Animal Husbandry and Veterinary Service Association and Others Vs State of Assam and Others

Gauhati High Court · (1999) 2 GLT 121

Assam Animal Husbandry, Veterinary and Dairy Development Services Rules, 1988 — Rule 11, 11(5), 12, 12(3), 12(6)

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