High Courts01 Dec 1989
Abdul Fazal Vs Assam Administrative Tribunal
Gauhati High Court · (1990) 1 GLJ 108
Assam Engineering (Irrigation Department) Service Rules, 1978 — Rule 13(5), 13(5)
COURT ARCHIVE
Gauhati High Court judgments, 1989
274 judgments · page 2 of 14
High Courts30 Nov 1989Dismissed
Employees'' State Insurance Corporation and Others Vs Tribune Press and Others
Gauhati High Court · (1990) 1 GLR 115
Employees State Insurance (Central) Rules, 1950 — Rule 31AEmployees State Insurance Act, 1948 — Section 39, 40, 45B, 75, 81B
High Courts30 Nov 1989
Suren Chandra Das Vs Tezpur Municipal Board
Gauhati High Court · (1990) 1 GLJ 66
High Courts30 Nov 1989
Shri Mihir Kanti Bose Vs The State of Assam
Gauhati High Court · (1990) 1 GLR 392
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts30 Nov 1989
Probodh Kumar Dihingia Vs Assam Tea Corporation Ltd.
Gauhati High Court · (1990) 1 GLJ 129
Assam Tea Corporation Limited Service Regulations, 1982 — Regulation 126, 126, 137, 137
High Courts29 Nov 1989
Management of Indian Oil Corporation (Assam Oil Division), Digboi Vs State of Assam
Gauhati High Court · (1989) 2 GLJ 444
Industrial Disputes Act, 1947 — Section 2(a), 2(a)
High Courts29 Nov 1989
Union of India Vs Bohra and Co.(P) Ltd.
Gauhati High Court · (1990) 1 GLJ 46
Arbitration Act, 1940 — Section 39, 39, 41, 41Civil Procedure Code, 1908 — Order 39 Rule 1, Order 39 Rule 2, 151Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts29 Nov 1989
Nareswar Konwar Vs Union of India
Gauhati High Court · (1990) 1 GLJ 112
Industrial Disputes Act, 1947 — Section 12(5), 12(5)
High Courts28 Nov 1989Allowed
Pheonix Automobile Sales and Service (P) Limited Vs Ganeshdas Ramgopal and Others
Gauhati High Court · (1990) 1 GLR 132
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), 151Limitation Act, 1963 — Article 125
High Courts27 Nov 1989Allowed
The Collector of Kamrup Vs Harendra Nath Phukan
Gauhati High Court · (1990) 2 GLR 161
Land Acquisition Act, 1894 — Section 11, 16, 17, 17(4), 18
High Courts27 Nov 1989
Assam State Transport Corporation Vs Atul Chandra Goswami
Gauhati High Court · (1990) 2 ACC 49 : (1990) 1 ACC 534
High Courts23 Nov 1989Dismissed
Mustt. Sunaban Bewa and Others Vs Shri Manehab Ali Sekh
Gauhati High Court · (1990) 1 GLR 190
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 54A, 66
High Courts21 Nov 1989Dismissed
Md. Abdul Matlib Vs State of Assam
Gauhati High Court · (1990) CriLJ 2393
Assam Liquor Prohibition Act, 1952 — Section 4Civil Procedure Code Amendment Act, 1974 — Section 293, 293(4), 294, 360
High Courts21 Nov 1989Dismissed
Ahmed Ali Vs State of Assam and Others
Gauhati High Court · (1990) CriLJ 1041
Penal Code, 1860 (IPC) — Section 147, 323, 324, 326, 62
High Courts20 Nov 1989Allowed
Khiteswar Phukan Vs Smt. Sowala Gogoi alias Phukan
Gauhati High Court · AIR 1991 Guw 61 : (1990) 1 DMC 471
Hindu Marriage Act, 1955 — Section 10, 24, 7
High Courts20 Nov 1989Allowed
Atul Gandhia and Another Vs State of Assam
Gauhati High Court · (1990) CriLJ 1049
Criminal Procedure Code, 1973 (CrPC) — Section 162(2), 360Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts17 Nov 1989Allowed
Smti. Purnima Purkayastha Vs Shri Animesh Bhattacharjee and Others
Gauhati High Court · (1990) 1 GLR 403
Assam Land and Revenue Regulation, 1886 — Section 80, 81Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Forest Act, 1927 — Section 17
High Courts16 Nov 1989Dismissed
Kanchan Kumar Dev Vs State of Assam
Gauhati High Court · (1990) CriLJ 943
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Nov 1989Allowed
Sri Rupeswar Dutta Vs Oil India Ltd. and Others
Gauhati High Court · (1990) 1 GLR 411
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Nov 1989
COMMISSIONER OF INCOME TAX Vs GOURISHANKAR KHATUWAL and BROS.
Gauhati High Court · (1991) 93 CTR 294