High Courts01 Sept 1988Allowed
Managing Director, Food Corporation of India and Others Vs Krishna Prasad Mazumdar
Gauhati High Court · (1988) 09 GAU CK 0019
Arbitration Act, 1940 — Section 17, 39(1)
COURT ARCHIVE
Gauhati High Court judgments, 1988
232 judgments · page 4 of 12
High Courts01 Sept 1988
Purnendu Chakraborty Vs State of Assam
Gauhati High Court · (1988) 2 GLJ 343 : (1989) 1 GLR 25
Criminal Procedure Code, 1973 — Section 438Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts29 Aug 1988
Jwala Prasad Sikaria, Satya Narayan Sikaria, Banwarilal Sikaria, Basudeo Sikaria and Gangadhar Sikaria Vs Commissioner of Income Tax and Others
Gauhati High Court · (1988) 74 CTR 22 : (1989) 175 ITR 535
Income Tax Act, 1961 — Section 244, 297
High Courts29 Aug 1988
Daulatram Lakhani Vs State of Assam and Others
Gauhati High Court · AIR 1990 Guw 17
Assam Land and Revenue Regulation, 1886 — Regulation 154, 154A, 18Civil Procedure Code, 1908 (CPC) — Section 9
High Courts26 Aug 1988
Bhauram Jodhraj and Co; Purushotta.Vilal Basudeo; New Crokery Stores Rafiullah and Brothers; Assam Hardware Stores Joypur Timber and Veneer Mills (P) Vs State of Assam; Superintendent of Taxes
Gauhati High Court · (1988) 2 GLJ 350 : (1988) 2 GLR 285
Assam Finance (Sales Tax) Act, 1956 — Section 12, 12Assam Finance (Sales Tax) Rules, 1956 — Rule 328, 328, 32A, 32A
High Courts26 Aug 1988
Collector of Darrang Vs Chandra Kanta Sarma
Gauhati High Court · (1988) 2 GLJ 280 : (1989) 1 GLR 256
Land Acquisition Act, 1894 — Section 23(2), 23(2)
High Courts26 Aug 1988
Rukma Moran Vs Assam Board of Revenue, Gauhati
Gauhati High Court · (1989) 1 GLJ 14 : (1989) 1 GLR 379
Assam Excise Rules, 1945 — Rule 223(2), 223(2)
High Courts18 Aug 1988
Commissioner of Wealth-tax Vs N.R. Sirkar
Gauhati High Court · (1989) 77 CTR 184 : (1989) 178 ITR 311
Income Tax Act, 1961 — Section 64(1)Trusts Act, 1882 — Section 82Wealth Tax Act, 1957 — Section 27(2), 4, 4(1)
High Courts17 Aug 1988Allowed
Ishwar Prasad Agarwalla Vs Income Tax Officer
Gauhati High Court · (1989) 42 TAXMAN 106
Income Tax Act, 1961 — Section 247
High Courts17 Aug 1988
Ishwar Prasad Agarwalla and Others Vs Income Tax Officer
Gauhati High Court · (1989) 179 ITR 372
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts12 Aug 1988
U.Lambard Manick Vs C.Kharshing
Gauhati High Court · (1989) 1 GLJ 77 : (1989) 1 GLR 108
United Khasi and Jaintia Hills Autonomous District (Appointment and Succession of Chiefs and Headmen) Act, 1959 — Section 2(h), 2(h)
High Courts12 Aug 1988
Umesh Chandra Goswami Vs Pachu Gopal Barua
Gauhati High Court · (1988) 2 GLJ 241 : (1989) 1 GLR 310
Easements Act, 1882 — Section 60B, 60B
High Courts12 Aug 1988
Munin Choudhury Vs Chairman, Kendriya Vidyalaya Sangathan, New Delhi
Gauhati High Court · (1989) 1 GLJ 145
High Courts11 Aug 1988
Controller of Estate-Duty Vs Murarilal Sovasaria
Gauhati High Court · (1989) 175 ITR 417
Estate Duty Act, 1953 — Section 33(1), 34(1), 39(1), 39(3)
High Courts11 Aug 1988
T.R.Kapoor Vs Gauhati Municipal Corporation Gauhati & Anr.
Gauhati High Court · (1988) 2 GLR 339
Gauhati Municipal Corporation Act, 1971 — Section 337(3), 337(3), 337(4), 337(4)
High Courts10 Aug 1988
Purendu Kanti Das Vs Presiding Officer, Labour Court, Guwahati
Gauhati High Court · (1988) 2 GLJ 303
Constitution of India, 1950 — Article 226, 226Industrial Disputes Act, 1947 — Section 11A, 11A
High Courts10 Aug 1988
North-West Transport Syndicate and Others Vs State of Assam and Others
Gauhati High Court · (1989) 1 ACC 273
Constitution of India, 1950 — Article 226
High Courts09 Aug 1988
India Carbon Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1989) 175 ITR 27
Income Tax Act, 1961 — Section 254(2), 40
High Courts08 Aug 1988
Pheros and Co. P. Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1989) 175 ITR 44
Income Tax Act, 1961 — Section 40
High Courts08 Aug 1988
Pheros and Co. (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1989) 44 TAXMAN 9
Income Tax Act, 1961 — Section 256, 40, 40(c), 40(c)(i)