High Courts07 Aug 1987Allowed
Hemendra Dutta Choudhury and Another Vs Arun Kumar Bordoloi and Others
Gauhati High Court · (1987) 08 GAU CK 0007
Motor Vehicles Act, 1988 — Section 110, 110C(2A), 110D, 96, 96(2)
COURT ARCHIVE
Gauhati High Court judgments, 1987
119 judgments · page 4 of 6
High Courts05 Aug 1987
Baleswar Ram Vs Commanding Officer, 855 (Now 7004) Combined Workshop Eme (C/O.99 APO)
Gauhati High Court · (1997) 2 GLJ 507
Army Rules, 1954 — Rule 22, 22
High Courts05 Aug 1987
Shri Bhadreswar Loying Vs State of Assam
Gauhati High Court · (1989) CriLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 376, 511Probation of Offenders Act, 1958 — Section 6
High Courts04 Aug 1987
Shri Indrachand Jaju Vs The Sub-Divisional Officer and Another
Gauhati High Court · (1988) 1 GLR 1
Assam Land and Revenue Regulation, 1886 — Section 147, 151Assam Local Rates Act — Section 2(1)
High Courts31 Jul 1987
Smt. Manijan Bibi Vs Nameirakpam Mangi Singh and Another
Gauhati High Court · (1988) CriLJ 1438
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 439Penal Code, 1860 (IPC) — Section 304AProbation of Offenders Act, 1958 — Section 4
High Courts24 Jul 1987
Chunilal Bhuiya Vs Bikash Bhuiya and Another
Gauhati High Court · (1988) CriLJ 791
Criminal Procedure Code, 1973 (CrPC) — Section 249, 465
High Courts20 Jul 1987Dismissed
Moulabi Hussain Ahmed and Others Vs State of Assam and Another
Gauhati High Court · AIR 1989 Guw 1
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts17 Jul 1987Dismissed
Miss Hage Yalyo Dai and Another Vs Shri Hage Tabin
Gauhati High Court · (1988) 1 GLR 67
Succession Act, 1925 — Section 27
High Courts15 Jul 1987Allowed
Anchar Ali and Others Vs State of Assam and Others
Gauhati High Court · AIR 1989 Guw 12
Assam Forest Regulations, 1891 — Rule 14, 2, 4Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115
High Courts14 Jul 1987
Sheodhari Das Alias Sridhari Das Vs Assam Board of Revenue and Others
Gauhati High Court · (1988) 1 GLR 208
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 15, 16, 17(1), 4, 7(5)
High Courts10 Jul 1987
Haidar Ali Vs State of Assam
Gauhati High Court · (1988) CriLJ 1548
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts10 Jul 1987
Md. Hafiz alias Hafizuddin Ahmed Vs Mustt. Noorjahan
Gauhati High Court · AIR 1989 Guw 3
High Courts09 Jul 1987Allowed
Harold D. Santos Vs Biswanath Goenka and Others
Gauhati High Court · (1988) 1 GLR 44
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2(1), Order 13 Rule 2(2), Order 7 Rule 18(2), Order 8 Rule 1(2)
High Courts01 Jul 1987
Hadis Mia Vs State of Assam
Gauhati High Court · (1988) CriLJ 1459
Criminal Procedure Code, 1973 (CrPC) — Section 394, 401Penal Code, 1860 (IPC) — Section 319, 320, 323, 325
High Courts01 Jul 1987Allowed
Smt. Minakshi Dhar Vs Biresh Ranjan Dhar
Gauhati High Court · AIR 1987 Guw 90
Hindu Marriage Act, 1955 — Section 13(1), 23(1)
High Courts25 Jun 1987
Biharilal Agarwalla and Another Vs Tamizul Haque
Gauhati High Court · AIR 1988 Guw 1
Assam Urban Areas Rent Control Act, 1972 — Section 2, 5Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 17, 49
High Courts20 Jun 1987
Nirmalendu Biswas Vs The State
Gauhati High Court · (1987) CriLJ 1827
Criminal Procedure Code, 1973 (CrPC) — Section 161, 172, 313Penal Code, 1860 (IPC) — Section 161, 164, 165, 420Prevention of Corruption Act, 1988 — Section 5, 6
High Courts19 Jun 1987Allowed
Srimati Sukta Rani Naug Vs Sri Nani Gopal Naug
Gauhati High Court · (1988) 1 GLR 73
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 125(5)
High Courts10 Jun 1987
United India Insurance Co. Ltd. Vs Mukti Nath Das
Gauhati High Court · (1987) 2 ACC 335 : (1988) ACJ 204 : (1989) 65 CompCas 582
High Courts10 Jun 1987
Golap Chandra Das Vs State of Assam
Gauhati High Court · (1988) CriLJ 481
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 161, 408