High Courts06 May 1986
State of Assam Vs Radha Oil Industries & Anr.
Gauhati High Court · (1987) 1 GLR 134
Prevention of Food Adulteration Rules, 1955 — Rule 9(e), 9(e)
COURT ARCHIVE
Gauhati High Court judgments, 1986
168 judgments · page 6 of 9
High Courts05 May 1986
Arunoday Barman Vs The State of Tripura and Others
Gauhati High Court · (1986) 2 GLR 195
Constitution of India, 1950 — Article 14, 16, 266, 32
High Courts02 May 1986Allowed
Uma Sankar Tewari Vs The State of Assam
Gauhati High Court · (1986) 2 GLR 119
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts02 May 1986
Ashim Das and Etc. Vs State of Assam
Gauhati High Court · (1987) CriLJ 1533
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Apr 1986
Medenkaba and Others Vs R.Tekatemjen AO and Another
Gauhati High Court · (1987) 1 GLR 156
Limitation Act, 1963 — Section 12, 12
High Courts30 Apr 1986Allowed
The Workman Sunil Bardhan, represented by Cachar Cinema Karmi Sangha Vs The Management of Oriental Talkies and Others
Gauhati High Court · (1986) 2 GLR 222
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts29 Apr 1986Dismissed
Subho Ram Kalita (Deceased by L.R.s) and Others Vs Dharmeswar Das Koch and Others
Gauhati High Court · AIR 1987 Guw 73
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts29 Apr 1986
Sambhu Bora and Another Vs State of Assam
Gauhati High Court · (1987) CriLJ 1027
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34, 428
High Courts11 Apr 1986Dismissed
Lalu Ram Das and Others Vs Upendra Chandra Talukdar
Gauhati High Court · (1986) 2 GLR 263
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 16, 131, 146, 151
High Courts10 Apr 1986Allowed
Rehmat Ali Vs The State of Assam
Gauhati High Court · (1986) 2 GLR 323
Penal Code, 1860 (IPC) — Section 361, 363
High Courts10 Apr 1986
Shri Md. Shamsul Haque Vs The State of Assam
Gauhati High Court · (1986) 2 GLR 476
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 4, 7
High Courts10 Apr 1986
Amal Saha Vs Basanta Saha
Gauhati High Court · (1987) 1 GLR 103
Guardians and Wards Act, 1890 — Section 9, 9
High Courts09 Apr 1986
Himangshu Sekhar Chakravorty Vs Tax Recovery Commissioner and Others
Gauhati High Court · (1987) 164 ITR 540
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 46Income Tax Act, 1961 — Section 224
High Courts09 Apr 1986
Shri Rohit Saikia Vs The State of Assam
Gauhati High Court · (1986) 2 GLR 318
Assam Liquor Prohibition Act, 1952 — Section 2(3), 3(3), 4
High Courts08 Apr 1986Allowed
Shri J.K. Thaosen Vs Shri Kedarnath Upadhaya and Another
Gauhati High Court · (1986) 2 GLR 467
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482, 483
High Courts07 Apr 1986Allowed
B.M. Traders Vs The State of Assam and Another
Gauhati High Court · (1986) 2 GLR 389
High Courts07 Apr 1986Dismissed
The Workmen represented by The Secretary, P.W.D. Labour Union Vs The Labour Court and Others
Gauhati High Court · (1986) 1 GLR 351
Assam Public Works Department Manual Rules — Rule 350, 351Dock Workers (Regulation of Employment) Act, 1948 — Section 5AIndustrial Disputes Act, 1947 — Section 10(1), 2
High Courts07 Apr 1986
Thaneswar Bora Vs Kumud Sarmah
Gauhati High Court · (1987) CriLJ 1293
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 135, 136, 137
High Courts07 Apr 1986
Shri. Krishna Bahadur Pradhan Vs Smti. Tikamaya Newar
Gauhati High Court · (1987) CriLJ 1278
Constitution of India, 1950 — Article 51ACriminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts04 Apr 1986Allowed
Md. Zafrulla and Another Vs The State of Assam and Others
Gauhati High Court · (1986) 2 GLR 269
Constitution of India, 1950 — Article 14, 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 120, 120B, 415, 420