High Courts27 Mar 1985Dismissed
The State of Assam Vs Shri Anukul Ch. Dey and Another
Gauhati High Court · (1985) 1 GLR 521
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
COURT ARCHIVE
Gauhati High Court judgments, 1985
118 judgments · page 5 of 6
High Courts27 Mar 1985
Shri Pranesh Chandra Palit Vs Superintendent of Taxes and Others
Gauhati High Court · (1986) 61 STC 255
Assam Sales Tax Act, 1947 — Section 7
High Courts26 Mar 1985Dismissed
Meharabam Pheijao and Others Vs State of Manipur and Others
Gauhati High Court · AIR 1986 Guw 28
Constitution of India, 1950 — Article 15(4), 16(4), 226, 29(2)Manipur M.B.B.S. Course (Selection of Candidates) Rules, 1984 — Rule 16, 18(2)
High Courts26 Mar 1985Dismissed
State of Assam Vs Sachi Mohan Ghosh
Gauhati High Court · (1985) 1 GLR 518
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 20, 21
High Courts25 Mar 1985
Nimai Biswas Vs Kalidas Mandal and Others
Gauhati High Court · (1985) 1 GLR 354
Assam Land and Revenue Regulation, 1886 — Rule 164, 165, 123, 124, 151Constitution of India, 1950 — Article 226, 227
High Courts23 Mar 1985Dismissed
Dulal Chandra Bhuyan and Others Vs Secretary to the Government of Assam, Panchayat and C.D. Department and Others
Gauhati High Court · AIR 1986 Guw 56
Assam General Clauses Act, 1915 — Section 18, 23Assam Panchayati Raj Act, 1972 — Section 135, 136, 137, 22, 22(1)Constitution of India, 1950 — Article 226
High Courts21 Mar 1985Allowed
Sourakpam Ongbi Ibemaishak Devi Vs State of Manipur and Others
Gauhati High Court · (1985) 2 GLR 346
Constitution of India, 1950 — Article 22, 22(5)National Security Act, 1980 — Section 10, 11, 3(2), 3(3), 3(4)
High Courts19 Mar 1985Dismissed
Md. Maina Mia and Others Vs Asak Ali and Others
Gauhati High Court · (1985) 2 GLR 113
Assam Land and Revenue Regulation, 1886 — Section 100, 52, 53, 97, 97(1)Constitution of India, 1950 — Article 226
High Courts19 Mar 1985
Shri Seikh Sunti Ali and Others Vs Shri Janti Hussain and Others
Gauhati High Court · (1985) 1 GLR 450
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3, Order 6 Rule 5, 115, 131, 151Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 34, 354, 427, 447, 448
High Courts18 Mar 1985Dismissed
Srish Chandra Choudhury Vs State of Tripura and Others
Gauhati High Court · AIR 1987 Guw 24
Constitution of India, 1950 — Article 342, 366(25)Evidence Act, 1872 — Section 115
High Courts14 Mar 1985Allowed
Sanasam Indra Singh Vs The State of Manipur
Gauhati High Court · (1985) 2 GLR 68
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 239, 240, 482Penal Code, 1860 (IPC) — Section 34, 380
High Courts12 Mar 1985Dismissed
Assistant Collector of Customs Vs Umed Kumar Jain
Gauhati High Court · (1985) 5 ECC 1 : (1986) 23 ELT 152
Customs Act, 1962 — Section 114, 115, 123, 135, 2(33)
High Courts12 Mar 1985Allowed
Union of India (UOI) Vs Hanuman Prasad Agarwalla
Gauhati High Court · (1985) 1 GLR 507
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3A, Order 41 Rule 3A(2), Order 47 Rule 1(1)
High Courts11 Mar 1985Dismissed
Md. Hussain Ali Ahmed Vs The State of Assam and Others
Gauhati High Court · (1985) 2 GLR 445
Assam Panchayati Raj (Administrative) Rules, 1973 — Rule 28(2), 28(5), 28(6), 28(7), 28(8)Assam Panchayati Raj Act, 1972 — Section 138
High Courts11 Mar 1985Allowed
Golam Hussain Bhet and Others Vs The State of Arunachal Pradesh and Another
Gauhati High Court · (1986) 1 GLR 34
Assam Frontier (Administration of Justice) Regulations, 1945 — Regulation 56(2)Central Reserve Police Force Act, 1949 — Section 16(2)Central Reserve Police Force Rules, 1955 — Rule 36E, 36J
High Courts06 Mar 1985
State of Assam Vs Shri Dhireswar Malakar
Gauhati High Court · (1985) 1 GLR 343
Assam Wheat (Regulation of Trade) Rules — Rule 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts06 Mar 1985
Shri Pabindra Nath Sarma Vs Shri Jagadish Seal
Gauhati High Court · (1985) 1 GLR 292
High Courts04 Mar 1985Allowed
Gunchand Dalchand and Others Vs Manaklal Jhawar and Others Sawalmall Agarwall Vs Sri Ram Prasad Jhawar and Others
Gauhati High Court · (1985) 1 GLR 275
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, 10, 151
High Courts28 Feb 1985Allowed
Shri Kalu Haji Vs Nabin Ch. Boro and Others
Gauhati High Court · (1985) 1 GLR 281
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115