High Courts04 Jul 1984Allowed
Dr. Mohini Kumar Saikia Vs The President, S.D.O. (Civil) Governing Body D.R. College, Golaghat and Another
Gauhati High Court · AIR 1985 Guw 53
Assam Aided College Management Rules, 1976 — Rule 22
COURT ARCHIVE
Gauhati High Court judgments, 1984
186 judgments · page 4 of 10
High Courts04 Jul 1984
Vanlalsiana Vs State of Mizoram and Others
Gauhati High Court · (1984) 2 GLR 317
Arms Act, 1959 — Section 25(1), 28(1)(A)Constitution of India, 1950 — Article 19, 21, 22, 286Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts04 Jul 1984Allowed
Haripada Datta Vs Madhusudan Datta and Others
Gauhati High Court · AIR 1985 Guw 93
Suits Valuation Act, 1887 — Section 8
High Courts03 Jul 1984Dismissed
Kalyanee and Another Vs Dr. Bhabani Charan Banerjee and Others
Gauhati High Court · AIR 1985 Guw 83
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jun 1984Allowed
Bhanwarlal Dugar and Sons Vs District Magistrate, Kamrup and Others
Gauhati High Court · AIR 1985 Guw 48
Assam Shops and Establishments Act, 1971 — Section 11(2), 2(4), 25(1), 33
High Courts27 Jun 1984
Phanindralal Bardhan Vs Ashes Kumar Deb Barman
Gauhati High Court · (1986) CriLJ 143
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 197Government of India Act, 1935 — Section 270
High Courts27 Jun 1984Allowed
Shrimati Niranjan Kaur and Another Vs New India Assurance Co. Ltd. and Another
Gauhati High Court · (1986) 2 ACC 324 : (1987) 61 CompCas 737
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts27 Jun 1984Allowed
Niranjan Kaur and Another Vs New India Assurance Co. Ltd. and Another
Gauhati High Court · (1986) 2 ACC 324 : (1987) 61 CompCas 737
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 110A, 110A(3)
High Courts26 Jun 1984
New India Assurance Company Vs Haren Dass (Claimant) and Another
Gauhati High Court · (1987) 1 ACC 179
Motor Vehicles Act, 1939 — Section 95(2)
High Courts26 Jun 1984Allowed
New India Assurance Company Vs Haren Das and Another
Gauhati High Court · (1987) 61 CompCas 747
Motor Vehicles Act, 1939 — Section 95(2)
High Courts22 Jun 1984Dismissed
Arun Chandra Malakar Vs Patilal Roy and Another
Gauhati High Court · AIR 1985 Guw 67
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 8 Rule 10, Order 9 Rule 13, 96(2)
High Courts21 Jun 1984
The Capital Construction Company Vs Union of India (UOI) and Others
Gauhati High Court · (1984) 2 GLR 312
High Courts20 Jun 1984Dismissed
Smt. Bagi Konwarani and Another Vs Smt. Aimanuh Handique and Others
Gauhati High Court · (1984) 2 GLR 137
Transfer of Property Act, 1882 — Section 53A
High Courts19 Jun 1984Dismissed
Shri Madan Mohan Paul Vs On the Death of Raj Kumar Paul, his heirs and Legal representatives Smti. Ram Moni Paul and Others
Gauhati High Court · (1985) 2 GLR 437
High Courts18 Jun 1984Dismissed
Shri Robin Duara Vs The State of Assam and Others
Gauhati High Court · (1984) 2 GLR 131
Constitution of India, 1950 — Article 21, 22, 226, 32Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 1984Dismissed
Md. Rais Mia Talukdar Vs State of Assam and Others
Gauhati High Court · AIR 1986 Guw 21
Assam Panchayati Raj Act, 1972 — Section 36Constitution of India, 1950 — Article 226
High Courts15 Jun 1984Allowed
Bhattacharjee Brothers Vs Superintendent of Taxes and Others
Gauhati High Court · (1986) 63 STC 346
Assam Sales Tax Act, 1947 — Section 17(3), 19A, 7
High Courts14 Jun 1984
Radha Govinda Jew Bigraha Vs Kailash Dubey and Others
Gauhati High Court · (1987) 1 GLR 394
High Courts14 Jun 1984Dismissed
Loknath Khound Vs Gunaram Kalita and Others
Gauhati High Court · AIR 1986 Guw 52
Transfer of Property Act, 1882 — Section 10, 11
High Courts13 Jun 1984Allowed
Abdul Haque Vs Kutubuddin Ahmed and Others
Gauhati High Court · AIR 1985 Guw 59
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8