High Courts06 Jan 1983
Sri Arabinda Kalita Vs The Assam Administrative Tribunal and Others
Gauhati High Court · (1983) 1 GLR 304
COURT ARCHIVE
Gauhati High Court judgments, 1983
166 judgments · page 9 of 9
High Courts05 Jan 1983Allowed
Shri Bilsing Bordoloi Vs The State of Assam and Others
Gauhati High Court · (1983) 1 GLR 255
Assam Panchayati Raj Act, 1972 — Section 138, 138(2)
High Courts05 Jan 1983
Sewbalakram and Co. Vs Commissioner of Income Tax
Gauhati High Court · (1984) 146 ITR 148
Income Tax Act, 1961 — Section 139(2), 271(1), 274
High Courts05 Jan 1983Allowed
Keshab Lal Bhuiya and Another Vs Ataur Rahman
Gauhati High Court · (1983) 1 GLR 212
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 123, 5
High Courts05 Jan 1983Allowed
Sri Gouri Shankar Kejriwal Vs The Collector and Others
Gauhati High Court · (1983) 1 GLR 204
Assam Land (Requisition and Acquisition) Act, 1964 — Section 9(1)Constitution of India, 1950 — Article 226
High Courts04 Jan 1983
Siddheswar Saikia Vs Gauhati University & Others.
Gauhati High Court · (1983) 2 GLR 216
Gauhati University Rules for personal promotions of University Teachers, 1978 — Rule 10, 10