High Courts18 Aug 1980
K.Tuingana Vs H.Vakam and Anr.
Gauhati High Court · (1982) 1 GLR 814
Criminal Procedure Code, 1973 — Section 107, 144, 145Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
COURT ARCHIVE
Gauhati High Court judgments, 1980
57 judgments · page 2 of 3
High Courts11 Aug 1980
Controller of Estate Duty Vs Kanta Devi Taneja and Laxmi Devi Taneja
Gauhati High Court · (1980) 19 CTR 160 : (1981) 132 ITR 437
Estate Duty Act, 1953 — Section 2(15), 2(16), 5(1)
High Courts06 Aug 1980Allowed
Co-operative Society Ltd. and Another Vs State of Assam and Others
Gauhati High Court · AIR 1981 Guw 32
Assam Fisheries Rules, 1953 — Rule 11Assam Land and Revenue Regulation, 1886 — Section 147, 155, 16
High Courts31 Jul 1980
Gokul Das Vs The State of Assam
Gauhati High Court · (1981) CriLJ 229
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438, 439, 440
High Courts29 Jul 1980Dismissed
Ganesh Chandra Hazarika Vs State of Assam and Others
Gauhati High Court · AIR 1981 Guw 36
Constitution of India, 1950 — Article 19(1), 226Petroleum Act, 1934 — Section 4Petroleum Rules, 1976 — Rule 144, 151
High Courts22 Jul 1980
Commissioner of Income Tax Vs Usha Ranjan Bhadra
Gauhati High Court · (1980) 126 ITR 44
Income Tax Act, 1922 — Section 10(2A)
High Courts21 Jul 1980Dismissed
New India Assurance Co. Ltd. Vs Purabi Saikia and Others
Gauhati High Court · (1980) 07 GAU CK 0005
Assam Motor Accidents Claims Tribunals Rules, 1960 — Rule 22Civil Procedure Code, 1882 — Section 431Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jul 1980Allowed
Lilaram Borah Vs Union of India (UOI) and Others
Gauhati High Court · (1982) 1 GLR 366
High Courts09 Jun 1980
Nibaran Bora, Vs Union of India (UOI) and Others
Gauhati High Court · (1980) CriLJ 1201
Constitution of India, 1950 — Article 13, 213, 22
High Courts19 May 1980Dismissed
Phukan Chandra Bayan Vs Madhav Chandra and Others
Gauhati High Court · (1980) 05 GAU CK 0007
Assam Urban Areas Rent Control Act, 1972 — Section 5Transfer of Property Act, 1882 — Section 114
High Courts19 May 1980
P. Chandra Mouli etc. and Others Vs Union of India (UOI)
Gauhati High Court · (1980) CriLJ 1241
Army Act, 1950 — Section 109, 153, 179, 2, 21
High Courts13 May 1980
Commissioner of Income Tax Vs Gaurishankar Agarwalla
Gauhati High Court · (1983) 140 ITR 424
Income Tax Act, 1961 — Section 256(2), 64Partnership Act, 1932 — Section 2(23), 4
High Courts12 May 1980
COMMISSIONER OF INCOME TAX Vs NARENDRA SINGH KOTHARI.
Gauhati High Court · (1980) 18 CTR 158
Income Tax Act, 1961 — Section 139, 147, 16, 60, 61
High Courts09 May 1980
Commissioner of Income Tax Vs Radha Kishan Choudhury
Gauhati High Court · (1980) 126 ITR 462
Income Tax Act, 1961 — Section 26A
High Courts08 May 1980Dismissed
Jamini Mohan Das Vs Niranjan Das and Others
Gauhati High Court · AIR 1980 Guw 76
Motor Vehicles Act, 1939 — Section 134(1)(A), 48
High Courts06 May 1980Dismissed
Kamal Chandra Patar Vs The State of Assam and Others
Gauhati High Court · AIR 1981 Guw 4
Constitution of India, 1950 — Article 226
High Courts06 May 1980
Kuthu Goala Vs The State of Assam
Gauhati High Court · (1981) CriLJ 424
Constitution of India, 1950 — Article 20, 22Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 2, 303, 313Evidence Act, 1872 — Section 24, 27, 8
High Courts18 Apr 1980
Indrajit Baruah Vs State of Assam and Another
Gauhati High Court · AIR 1981 Guw 6
Armed Forces (Assam and Manipur) Special Powers Act, 1958 — Section 4Assam Disturbed Areas Act, 1955 — Section 4Constitution of India, 1950 — Article 14, 19
High Courts02 Apr 1980Allowed
The Assam Tea Corporation Ltd. Vs Narayan Singh and Another
Gauhati High Court · AIR 1981 Guw 41
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts14 Mar 1980Dismissed
Rasamani Das and Others Vs Patrabala Devi and Others
Gauhati High Court · AIR 1981 Guw 42
Evidence Act, 1872 — Section 115, 18, 58Hindu Succession Act, 1956 — Section 14, 15Hindu Womens Right to Property Act, 1937 — Section 3(1)