COURT ARCHIVE

Gauhati High Court judgments, 1968

65 judgments · page 4 of 4

High Courts19 Jan 1968Dismissed

Adarsha Fishery Co-operative Society Vs State of Assam and Others

Gauhati High Court · (1968) 01 GAU CK 0002

Assam Land and Revenue Regulation, 1886 — Section 16Constitution of India, 1950 — Article 226Fisheries Rules, 1953 — Rule 12

High Courts17 Jan 1968Dismissed

Gauhati High Court · AIR 1968 Guw 30

Constitution of India, 1950 — Article 226

High Courts16 Jan 1968Dismissed

Gauhati High Court · AIR 1968 Guw 38

High Courts09 Jan 1968Dismissed

Gauhati High Court · AIR 1968 Guw 32

Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 5(3)Civil Procedure Code, 1908 (CPC) — Section 148

High Courts09 Jan 1968

Gauhati High Court · AIR 1970 Guw 38

Assam Food Grains (Licensing and Control) Order, 1961 — Clause 3, Clause 3Essential Commodities Act, 1955 — Section 3, 3