COURT ARCHIVE

Gauhati High Court judgments, 1967

68 judgments · page 4 of 4

High Courts25 Jan 1967

Khupkhanpau Vs Niankhojam

Gauhati High Court · (1967) 01 GAU CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 435

High Courts19 Jan 1967

Gauhati High Court · AIR 1968 Guw 26 : (1968) CriLJ 189

Penal Code, 1860 (IPC) — Section 441, 447, 506

High Courts17 Jan 1967

Gauhati High Court · AIR 1968 Guw 34 : (1968) CriLJ 514

Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 148, 149, 307, 338, 449

High Courts12 Jan 1967

Gauhati High Court · AIR 1968 Guw 23 : (1968) CriLJ 187

Explosive Substances Act, 1908 — Section 2, 5

High Courts09 Jan 1967

Gauhati High Court · (1969) CriLJ 791

Constitution of India, 1950 — Article 20

High Courts06 Jan 1967Allowed

Gauhati High Court · AIR 1967 Guw 26

Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts05 Jan 1967Dismissed

Gauhati High Court · (1967) 01 GAU CK 0009

Constitution of India, 1950 — Article 166, 226

High Courts04 Jan 1967

Gauhati High Court · AIR 1967 Guw 48

Hindu Succession Act, 1956 — Section 8