High Courts05 Jan 1966Dismissed
Surendra Chandra Das Vs Divisional Forest Officer, Cachar Division and Others
Gauhati High Court · AIR 1967 Guw 19
COURT ARCHIVE
Gauhati High Court judgments, 1966
22 judgments · page 2 of 2
High Courts04 Jan 1966
Thoudam Ibochouba Singh Vs Government of Manipur
Gauhati High Court · AIR 1966 Guw 12 : (1966) CriLJ 776
Penal Code, 1860 (IPC) — Section 302, 326